COURT ARCHIVE

Delhi High Court judgments, 2010

4,277 judgments · page 5 of 214

High Courts22 Dec 2010

Shri Ram Her and Others Vs Shri Ram Chander and Others

Delhi High Court · (2010) 12 DEL CK 0013

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Delhi Land Revenue Act, 1954 — Section 185, 41East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 20, 21, 22, 41

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High Courts22 Dec 2010Dismissed

Glaxo Group Ltd. and Another Vs S.D. Garg and Others

Delhi High Court · (2011) 179 DLT 242 : (2011) 45 PTC 40

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High Courts21 Dec 2010Dismissed

Nilima Ghosh Vs Harjeet Kaur and Others

Delhi High Court · (2011) 1 AD 470 : AIR 2011 Delhi 104 : (2011) 121 DRJ 470

Central Civil Services (Pension) Rules, 1972 — Rule 38(3)Contract Act, 1872 — Section 11, 12Evidence Act, 1872 — Section 91, 92

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High Courts21 Dec 2010Dismissed

Nu Tech Security Printers Vs Santhi Agency and Others

Delhi High Court · (2010) 12 DEL CK 0394

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High Courts21 Dec 2010Disposed Off

Panchvati Estates Private Limited Vs Super Mart Two Property Management Services Private Limited

Delhi High Court · (2010) 12 DEL CK 0393

COMPANIES ACT, 1956 — Section 391, 392, 393, 394

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High Courts21 Dec 2010Dismissed

Pankaj Sood Vs State

Delhi High Court · (2010) 12 DEL CK 0363

Penal Code, 1860 (IPC) — Section 308

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High Courts21 Dec 2010Dismissed

Priyank Mehta and Others Vs State (NCT) of Delhi and Another

Delhi High Court · (2012) 1 JCC 718

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 181(4), 482Penal Code, 1860 (IPC) — Section 406, 498(A)

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High Courts21 Dec 2010Disposed Off

Jindal Earthmovers Private Limited Vs Jindal Infrastructure Private Limited

Delhi High Court · (2010) 12 DEL CK 0331

Companies Act, 1956 — Section 391, 392, 394

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High Courts21 Dec 2010Dismissed

Joyna John Vs State and Others

Delhi High Court · (2010) 12 DEL CK 0330

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 279, 281, 299, 384

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High Courts21 Dec 2010Disposed Off

S. Darshan Singh Vs State and Others

Delhi High Court · (2011) 2 AD 754

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High Courts21 Dec 2010Dismissed

Dushyant Verma Vs State of NCT of Delhi

Delhi High Court · (2010) 12 DEL CK 0301

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts21 Dec 2010Dismissed

Sunil Kumar Vs State (NCT of Delhi)

Delhi High Court · (2010) 12 DEL CK 0300

Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304(A)

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High Courts21 Dec 2010Dismissed

Syndicate Bank Vs Bank of Baroda and Another

Delhi High Court · (2010) 12 DEL CK 0239

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts21 Dec 2010Dismissed

Ramvir Singh and Others Vs University of Delhi and Others

Delhi High Court · (2010) 12 DEL CK 0238

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High Courts21 Dec 2010Dismissed

Madhu Bala Vs Shriram Scientific and Industrial Research Foundation

Delhi High Court · (2011) 1 RCR(Rent) 147

Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(9), 22, 50

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High Courts21 Dec 2010Dismissed

Sachin Suneja Vs State and Others

Delhi High Court · (2010) 12 DEL CK 0219

Criminal Procedure Code, 1973 (CrPC) — Section 263, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts21 Dec 2010Dismissed

Commissioner of Income Tax Vs Padmini Technologies Ltd.

Delhi High Court · (2011) 3 AD 313 : (2012) 347 ITR 341

Customs Act, 1962 — Section 127C(7), 127H, 127H(1), 127H(2), 127H(3)Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148

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High Courts21 Dec 2010

The Hong Kong and Shanghai Banking Corporation Ltd. Vs Canara Bank and Another

Delhi High Court · (2011) 3 AD 198

Civil Procedure Code, 1908 (CPC) — Section 115, 144, 96Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 10, 125, 131A, 20, 49

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High Courts21 Dec 2010

Kharak Singh Vs State of Delhi

Delhi High Court · (2010) 12 DEL CK 0180

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29

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High Courts21 Dec 2010Dismissed

Om Prakash Poplai (Deceased) through L.Rs. Vs University of Delhi

Delhi High Court · (2010) 12 DEL CK 0096

Constitution of India, 1950 — Article 14

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