High Courts21 Dec 2010Dismissed
State Vs Sukhlal
Delhi High Court · (2010) 12 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Delhi High Court judgments, 2010
4,277 judgments · page 6 of 214
High Courts21 Dec 2010
Sh. Brijender kumar Vs Thakri Bai (Deceased) Through L.Rs.
Delhi High Court · (2011) 176 DLT 541
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Delhi Rent Control Act, 1958 — Section 9Partnership Act, 1932 — Section 42
High Courts21 Dec 2010Dismissed
Shri Ram Saroop Nadkarni Vs Larson and Toubro Ltd. and Others
Delhi High Court · (2011) 3 AD 430 : (2011) 164 CompCas 322
Companies Act, 1956 — Section 10, 108, 113, 155, 155(1)Penal Code, 1860 (IPC) — Section 379
High Courts20 Dec 2010Allowed
The Controller General of Defence Accounts Vs K.S. Balyan
Delhi High Court · (2010) 12 DEL CK 0314
High Courts20 Dec 2010Dismissed
Sukant Papers Vs Om Prakash Jain and Another
Delhi High Court · (2011) 4 BC 17
Criminal Procedure Code, 1973 (CrPC) — Section 281, 313, 374Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Dec 2010Allowed
Eveneet Singh Vs Prashant Chaudhri and Ors Kavita Chaudhri Vs Eveneet singh and Another
Delhi High Court · (2011) 177 DLT 124 : (2011) 1 DMC 239
Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 17(2), 26Penal Code, 1860 (IPC) — Section 498(A)
High Courts20 Dec 2010Dismissed
Sunstar Overseas Ltd. Vs Rameshwar Dass Garg
Delhi High Court · (2011) 46 PTC 89
High Courts20 Dec 2010Dismissed
Ms. Jigya Yadav through Guardian/Father Mr. Hari Singh Vs Central Board of Secondary Education and Others
Delhi High Court · (2011) 1 AD 552
Constitution of India, 1950 — Article 12, 14, 19(1), 21, 226
High Courts20 Dec 2010Allowed
Abdul Kader and Others Vs Union of India (UOI)
Delhi High Court · (2011) 1 AD 410
High Courts20 Dec 2010Disposed Off
Hemant Verma Vs Sh. Gulshan Kumar and Others
Delhi High Court · (2010) 12 DEL CK 0229
High Courts20 Dec 2010Dismissed
Krishna and Another Vs Lala Ram and Others
Delhi High Court · (2010) 12 DEL CK 0220
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Penal Code, 1860 (IPC) — Section 432, 448
High Courts20 Dec 2010Dismissed
Satyender Tewari Vs State and Others
Delhi High Court · (2011) 1 AD 373 : (2011) 1 JCC 117
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 482Penal Code, 1860 (IPC) — Section 166, 167, 343, 466, 471
High Courts20 Dec 2010Dismissed
Krishan Kumar Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 12 DEL CK 0211
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 251, 482
High Courts20 Dec 2010Dismissed
Emaar MGF Construction Pvt. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2011) 1 ARBLR 440
Arbitration Act, 1940 — Section 20, 41Arbitration and Conciliation Act, 1996 — Section 9Delhi Development Act, 1957 — Section 30, 31
High Courts20 Dec 2010Allowed
Shri Dharam Raj Vs Union of India (UOI) and Another
Delhi High Court · (2010) 12 DEL CK 0197
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 9
High Courts20 Dec 2010
Jamal Nasir Vs State and Another
Delhi High Court · (2010) 12 DEL CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(1), 155(2), 156, 156(3)Penal Code, 1860 (IPC) — Section 223, 500
High Courts20 Dec 2010
North East Pure Drinks Private Ltd. Vs Varun Beverages (International) Ltd.
Delhi High Court · (2010) 12 DEL CK 0191
Companies Act, 1956 — Section 391, 394
High Courts20 Dec 2010
Siemens Ltd. and Others Vs Vinay Bazaz
Delhi High Court · (2010) 12 DEL CK 0187
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 1, 12(1)
High Courts20 Dec 2010Allowed
Dinesh Attri Vs State and Another
Delhi High Court · (2010) 12 DEL CK 0165
Penal Code, 1860 (IPC) — Section 307, 308, 34, 341, 365
High Courts20 Dec 2010Dismissed
Startek Plantations and Resorts Ltd. and Others Vs Securities Exchange Board of India
Delhi High Court · (2011) 165 CompCas 186 : (2011) 2 CompLJ 134 : (2011) 108 SCL 599
Constitution of India, 1950 — Article 14, 20, 20(1), 21, 226Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999 — Regulation 5(1), 68(1), 68(2), 73, 74Securities and Exchange Board of India Act, 1992 — Section 24, 27