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Delhi High Court judgments, 2010

4,277 judgments · page 4 of 214

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High Courts22 Dec 2010

HT Media Limited Vs Firefly e-Ventures Limited

Delhi High Court · (2010) 12 DEL CK 0195

Companies Act, 1956 — Section 100
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High Courts22 Dec 2010

Vijay Kumar Vs State (NCT) of Delhi

Delhi High Court · (2010) 12 DEL CK 0194

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 394
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High Courts22 Dec 2010Dismissed

Swarn Singh Vs Surinder Kumar and Others

Delhi High Court · (2010) 12 DEL CK 0184

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151Income Tax Act, 1961 — Section 34A
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High Courts22 Dec 2010

Kotak Mahindra Bank Ltd. Vs Hermonite Associates Ltd. and Another

Delhi High Court · (2011) 161 CompCas 214 : (2011) 2 CompLJ 408

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 17, 19(25)Companies Act, 1956 — Section 433, 434(1), 439, 466, 518(1)
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High Courts22 Dec 2010Dismissed

N.L. Manchanda and Ashok Shetty Vs Central Bureau of Investigation

Delhi High Court · (2010) 12 DEL CK 0161

Constitution of India, 1950 — Article 311, 81, 84Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 120A, 120B, 161, 164, 165
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High Courts22 Dec 2010

Anwar Ahsan Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2010) 12 DEL CK 0160

Constitution of India, 1950 — Article 19, 21
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High Courts22 Dec 2010

Directorate of Revenue Intelligence Vs Sunil Gulati and Another

Delhi High Court · (2010) 12 DEL CK 0158

Customs Act, 1962 — Section 135(1)
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High Courts22 Dec 2010Dismissed

Cdr.(Retd.) Jarnail Singh Kalra thr. Perokar/His Wife Jasvinder Kalra Vs C.B.I.

Delhi High Court · (2011) 1 AD 561 : (2011) CriLJ 1416 : (2011) 1 JCC 263

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(5), 207Official Secrets Act, 1923 — Section 3
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High Courts22 Dec 2010

Alok Gupta Vs Rubfila International Limited

Delhi High Court · (2010) 12 DEL CK 0143

Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 138Sales of Goods Act, 1930 — Section 61(2)
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High Courts22 Dec 2010Dismissed

Arvind Kumar Vs The Directorate of Education and Others

Delhi High Court · (2010) 12 DEL CK 0115

Delhi School Education Rules, 1973 — Rule 109
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High Courts22 Dec 2010Allowed

Tenxc Wireless Inc. and Another Vs Andrew LLC and Others

Delhi High Court · (2011) 1 AD 586 : (2011) 3 CivCC 376 : (2011) 176 DLT 627 : (2011) 176 DLT 626 : (2011) 162 PLR 45 : (2011) 45 PTC 1

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
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High Courts22 Dec 2010Dismissed

Harender Vs State (Govt. of Nct) Delhi

Delhi High Court · (2010) 12 DEL CK 0103

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 375, 376
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High Courts22 Dec 2010Dismissed

Krishan Lal Dutta Vs Ishwer Chand

Delhi High Court · (2010) 12 DEL CK 0102

Civil Procedure Code, 1908 (CPC) — Section 96Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts22 Dec 2010Dismissed

Hill Elliott and Co. Ltd. Vs Shri Bhupinder Singh

Delhi High Court · (2011) 121 DRJ 438

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
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High Courts22 Dec 2010Allowed

Chemical Centre (India) Vs The Commissioner of Customs and Another

Delhi High Court · (2011) 1 AD 595 : (2011) 121 DRJ 558 : (2011) 264 ELT 325

Drugs and Cosmetics Rules, 1945 — Rule 123, 43
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High Courts22 Dec 2010

Firefly e-Ventures Limited Vs HT Media Limited

Delhi High Court · (2010) 329 ITR 237

Companies Act, 1956 — Section 100, 101, 102, 103, 104
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High Courts22 Dec 2010

Subhash Vs Local Health Authority

Delhi High Court · (2010) 12 DEL CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 397, 411Provident Funds Act, 1925 — Section 7
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High Courts22 Dec 2010Dismissed

Kuldeep Kaur Vs State and Others

Delhi High Court · (2011) 179 DLT 337 : (2011) 121 DRJ 445

Succession Act, 1925 — Section 281, 63, 66
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High Courts22 Dec 2010

Union of India (UOI) Vs Dr. O.P. Maurya

Delhi High Court · (2010) 12 DEL CK 0049

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227
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High Courts22 Dec 2010

M.C. Aggrawal Vs Indian Institute of Technology and Others

Delhi High Court · (2011) 1 AD 580

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