Arbitration Act, 1940 — Section 17, 39, 39(1)(6)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 13Constitution of India, 1950 — Article 136

Read judgment

High Courts23 Dec 2010Dismissed

Union of India (UOI) Vs A.K. Singh and Another

Delhi High Court · (2010) 12 DEL CK 0048

Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5Police Service (Regulation of Seniority) Rules, 1988 — Rule 3, 3(3)Recruitment Rules — Rule 9

Read judgment

High Courts23 Dec 2010

H.C. Munshi Lal Vs Commissioner of Police and Others

Delhi High Court · (2011) 182 DLT 252

Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2), 25

Read judgment

High Courts23 Dec 2010Allowed

Shri Rohit Shekhar Vs Shri Narayan Dutt Tiwari and Another

Delhi High Court · (2011) 121 DRJ 563

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 75Constitution of India, 1950 — Article 21, 51Evidence Act, 1872 — Section 112, 4

Read judgment

High Courts22 Dec 2010Dismissed

Sardar Singh and Others Vs State and Another

Delhi High Court · (2010) 12 DEL CK 0357

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323

Read judgment

High Courts22 Dec 2010Dismissed

Sushil Sharma Vs BSES Rajdhani Power Ltd. and Another

Delhi High Court · (2011) 1 JCC 665 : (2011) 3 RCR(Criminal) 464

Electricity Act, 2003 — Section 135

Read judgment

High Courts22 Dec 2010Allowed

Gaurav Kumar Singh Vs State of NCT of Delhi

Delhi High Court · (2010) 12 DEL CK 0355

Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 420, 498A

Read judgment

High Courts22 Dec 2010

Bharat Projects Private Limited Vs DBH International Private Limited

Delhi High Court · (2010) 12 DEL CK 0354

Companies Act, 1956 — Section 391

Read judgment

High Courts22 Dec 2010Dismissed

Gianender and Others Vs Union of India (UOI) and Others

Delhi High Court · (2010) 12 DEL CK 0353

Read judgment

High Courts22 Dec 2010Dismissed

Msm Discovery Private Limited Vs Union of India (UOI) and Others

Delhi High Court · (2010) 12 DEL CK 0328

Specific Relief Act, 1963 — Section 14, 20, 41

Read judgment

High Courts22 Dec 2010Dismissed

State Vs Rahul

Delhi High Court · (2011) 177 DLT 343 : (2011) 2 JCC 701 : (2011) 5 RCR(Criminal) 280

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376

Read judgment

High Courts22 Dec 2010Disposed Off

Saleem Vs State of NCT of Delhi

Delhi High Court · (2010) 12 DEL CK 0240

Penal Code, 1860 (IPC) — Section 34, 392, 397, 411

Read judgment

High Courts22 Dec 2010Dismissed

Sudhir Sharma Vs CBI

Delhi High Court · (2010) 12 DEL CK 0237

Passports Act, 1967 — Section 12(1)Penal Code, 1860 (IPC) — Section 120, 120B, 380, 419, 420

Read judgment

High Courts22 Dec 2010Allowed

Namgyal Dolkar Vs Government of India, Ministry of External Affairs

Delhi High Court · (2011) 1 AD 201 : (2010) 120 DRJ 749

Citizenship (Amendment) Act, 1986 — Section 3Citizenship Act, 1955 — Section 3(1)Passports Act, 1967 — Section 6(2)

Read judgment

High Courts22 Dec 2010Dismissed

Shri Sanjeev Behl Vs Silvertone Motors Pvt. Ltd.

Delhi High Court · (2011) 179 DLT 375

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 14, 19

Read judgment

High Courts22 Dec 2010Disposed Off

Eveready Industries India Ltd. Vs Sanajay Chadha and Another

Delhi High Court · (2011) 1 AD 428 : (2011) 179 DLT 355 : (2011) 45 PTC 22

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 124(5), 30(1), 45(1)

Read judgment

High Courts22 Dec 2010Dismissed

New Vikas Cooperative Industrial Society Ltd. and Another Vs Union of India (UOI) and Others

Delhi High Court · (2010) 12 DEL CK 0223

Delhi Co-operative Societies Act, 1972 — Section 55, 59

Read judgment