High Courts04 Oct 2010
Commissioner of Income Tax Vs Dhingra Metal Works
Delhi High Court · (2010) 236 CTR 621 : (2010) 328 ITR 384 : (2011) 196 TAXMAN 488
Income Tax Act, 1961 — Section 132(4), 133A, 133A(3), 260A
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 50 of 197
High Courts04 Oct 2010Dismissed
Aditya Institute of Technology Vs Government of NCT of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0201
High Courts04 Oct 2010Dismissed
Maya Devi and Others Vs Rajni Masand and Others
Delhi High Court · (2011) 176 DLT 464 : (2010) 120 DRJ 52
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 3, Order 2 Rule 2, Order 23 Rule 1Delhi Development Act, 1957 — Section 12, 12(1)Evidence Act, 1872 — Section 74, 76, 77
High Courts04 Oct 2010Dismissed
Sukriti Upadhyay Vs University of Delhi
Delhi High Court · (2010) 10 DEL CK 0082
Bar Council of India Rules, 1975 — Rule 3Delhi University Ordinances — Ordinance 7
High Courts04 Oct 2010Dismissed
Dr. S. Ramakrishna Vs Enforcement Directorate
Delhi High Court · (2011) 100 CLA 353 : (2010) 104 SCL 605
Adjudication Proceedings and Appeal Rules, 1974 — Rule 3, 3(1), 3(3), 3(4), 3(5)Criminal Procedure Code, 1973 (CrPC) — Section 190, 204Foreign Exchange Management Act, 1999 — Section 49, 49(3), 49(4)
High Courts04 Oct 2010
Director of Education and Others Vs Baboo Lal Sharma
Delhi High Court · (2010) 10 DEL CK 0071
High Courts04 Oct 2010
Razia Begum Vs State, NCT of Delhi and Others Abdul Rub and Others Vs Razia Begum
Delhi High Court · (2011) 1 Crimes 376 : (2010) 172 DLT 619
Protection of Women From Domestic Violence Act, 2005 — Section 2, 22, 31
High Courts04 Oct 2010
Babar Road Colony Lease Holder Association Vs Sh. Anand Bakshi, Sh. I.C. Mittal and Sh. B.S. Kaicker
Delhi High Court · (2010) 10 DEL CK 0049
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts04 Oct 2010Dismissed
Pallavi @ Pallavi Chandra Vs C.B.S.E. and Others
Delhi High Court · (2011) 1 ILR Delhi 459
High Courts01 Oct 2010Dismissed
Kesho Lal Khullar Memorial Soc Vs D.D.A. and Another
Delhi High Court · (2010) 10 DEL CK 0287
High Courts01 Oct 2010Dismissed
Cogent Ventures (India) Ltd. Vs Raj Karan
Delhi High Court · (2010) 10 DEL CK 0229
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Oct 2010Allowed
Meenu Malhotra and Others Vs United India Insurance Co. Ltd.
Delhi High Court · (2011) 1 TAC 47
High Courts01 Oct 2010Dismissed
The Commissioner of Income Tax Vs Life Long India Ltd.
Delhi High Court · (2010) 10 DEL CK 0187
Income Tax Act, 1961 — Section 260A
High Courts01 Oct 2010Dismissed
The Commissioner of Income Tax Vs J.J. Jindal Infin Pvt. Ltd.
Delhi High Court · (2010) 10 DEL CK 0186
Income Tax Act, 1961 — Section 260A, 68
High Courts01 Oct 2010Dismissed
Satyanand Vs Jagdish Singh
Delhi High Court · (2010) 10 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 11 Rule 3
High Courts01 Oct 2010
Ex-Const Vijender Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 ILR Delhi 200
Army Rules, 1954 — Rule 115, 115(2), 115(2A), 125Border Security Force Act, 1968 — Section 117(2), 20, 41Border Security Force Rules, 1969 — Rule 101, 101(3), 142, 142(2), 81
High Courts01 Oct 2010Dismissed
Rehmat Bee Vs Noor Mohd. and Others
Delhi High Court · (2010) 120 DRJ 85
Delhi Municipal Corporation (Amendment) Act, 2003 — Section 147Delhi Municipal Corporation Act, 1957 — Section 147Penal Code, 1860 (IPC) — Section 420, 506
High Courts01 Oct 2010Dismissed
Roshan Lal Vohra and Sons and Another Vs M.C.D. and Others
Delhi High Court · (2010) 10 DEL CK 0083
High Courts01 Oct 2010Allowed
The Nav Nirman Cooperative Group Housing Society Ltd. Vs A.K. Murarka and Others Vijay Gupta and Others Vs The Nav Nirman Cooperative Group Housing Society Ltd. and Others
Delhi High Court · (2010) 119 DRJ 614
Constitution of India, 1950 — Article 226, 227Delhi Co-operative Societies Act, 1972 — Section 60Delhi Co-operative Societies Act, 2003 — Section 118, 91