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Delhi High Court judgments, 2010

3,927 judgments · page 51 of 197

High Courts01 Oct 2010Dismissed

Ishan Systems Pvt. Ltd. Vs Vijaya Bank and Others

Delhi High Court · (2010) 10 DEL CK 0030

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 3
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High Courts30 Sept 2010Dismissed

Islamuddin Vs State (NCT of Delhi)

Delhi High Court · (2010) 09 DEL CK 0366

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 34, 395, 399, 402
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High Courts30 Sept 2010Dismissed

Sh. Prabhjot Singh and Another and Sh. Balbir Singh Vs Col. (Retd.) Hargobind Singh and Sh. Hargursaran Singh Smt. Namrata Chandi through her Attorney Sh. Harbans Singh Vs Smt. Amrinder Kaur and Sh. Hargursaran Singh Hargursharan Singh Major Vs Col. Sh. Hargobind Singh through attorney Parminder Kaur, Prabhjot Singh Major and Balbir Singh Major

Delhi High Court · (2010) 119 DRJ 621

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11, 100(3), 104Specific Relief Act, 1963 — Section 34
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High Courts30 Sept 2010Disposed Off

Splendor Landbase Ltd. Vs Delhi Pollution Control Committee

Delhi High Court · (2010) 173 DLT 52

Air (Prevention and Control of Pollution) (Amendment) Act, 1987 — Section 9Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 21(1), 22, 31AAir (Prevention and Control of Pollution) Union Territory Rules, 1983 — Rule 10, 2, 20A(3), 20A(4), 9
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High Courts30 Sept 2010Allowed

Intercraft Limited Vs Cosmique Global and Another

Delhi High Court · (2011) 1 BC 230 : (2010) 173 DLT 116 : (2010) 119 DRJ 669 : (2011) 161 PLR 63

Constitution of India, 1950 — Article 226, 227Income Tax Rules, 1962 — Rule 60Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 16(1), 22, 25
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