High Courts06 Oct 2010Dismissed
Sh. Rahul Kathuria Vs The Registrar, Cooperative Societies ane Another
Delhi High Court · (2010) 173 DLT 590 : (2010) 119 DRJ 497 : (2011) 1 ILR Delhi 527
Delhi Co-operative Societies Act, 1972 — Section 24(2)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 49 of 197
High Courts06 Oct 2010Dismissed
Shri Kewal Kishan through his Attorney Sh. Devinder Pal Vs Khurana Kaj House (Now Known as Khurana Traders)
Delhi High Court · (2010) 173 DLT 425 : (2011) 1 ILR Delhi 543
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Partnership Act, 1932 — Section 69, 69(1), 69(2)
High Courts06 Oct 2010Dismissed
Tarsem Singh Vs Gurvinder Singh
Delhi High Court · (2010) 173 DLT 379
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)
High Courts06 Oct 2010Dismissed
Mutallib Vs Sunil Jain
Delhi High Court · (2010) 10 DEL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
High Courts05 Oct 2010Dismissed
Pramod Kumar and Others Vs State
Delhi High Court · (2010) 10 DEL CK 0289
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313
High Courts05 Oct 2010Dismissed
Cadre Estate Pvt. Ltd. Vs Salochna Goyal and Others
Delhi High Court · (2010) 119 DRJ 457
Arbitration and Conciliation Act, 1996 — Section 11, 12, 12(3), 13, 13(4)Constitution of India, 1950 — Article 226, 227Foreign Exchange Management Act, 1999 — Section 35
High Courts05 Oct 2010
Attar Singh Vs The Assistant Collector-I/II (Recovery Officer), Grade-I and Others
Delhi High Court · (2010) 10 DEL CK 0285
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts05 Oct 2010Dismissed
Municipal Corporation of Delhi Vs Jagdeep Raj Singh
Delhi High Court · (2010) 10 DEL CK 0284
High Courts05 Oct 2010
Veena Vs State
Delhi High Court · (2010) 10 DEL CK 0278
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts05 Oct 2010Dismissed
Smt. Raj Wadhwa Vs Glaxo India Ltd. and Others
Delhi High Court · (2011) 46 PTC 61
Trade and Merchandise Marks Act, 1958 — Section 11, 12(1), 18(1)Trade Marks Act, 1999 — Section 11, 33
High Courts05 Oct 2010Dismissed
Vijay Gulati Vs Radhika and Others
Delhi High Court · (2010) 119 DRJ 482
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 182Limitation Act, 1963 — Article 75, 76, 15, 9
High Courts05 Oct 2010Dismissed
Bijwasan Gram Vikas Samiti Vs The L.G. Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0141
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 17(A1), 3
High Courts05 Oct 2010Allowed
Pt. Ganga Prasad Sharma (deceased), through L.Rs. Vs Dr. Beni Prasad Sharma (since deceased), through L.Rs.
Delhi High Court · (2010) 10 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Limitation Act, 1963 — Article 65
High Courts05 Oct 2010Allowed
Varun Co-op. Group Housing Society Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2011) 1 AD 274
Constitution of India, 1950 — Article 226
High Courts05 Oct 2010Dismissed
Ardeshir B. Cursetjee and Sons Ltd. Vs Inland Waterways Authority of India and Another
Delhi High Court · (2010) 10 DEL CK 0048
High Courts05 Oct 2010Dismissed
Commissioner of Income Tax Vs Natraj Album Industries (Pvt. Ltd.)
Delhi High Court · (2010) 10 DEL CK 0032
Income Tax Act, 1961 — Section 260A, 68
High Courts05 Oct 2010Dismissed
Prashant Ramesh Chakkarwar and Another Vs Union Public Service Commission and Another
Delhi High Court · (2010) 173 DLT 148 : (2011) 1 ILR Delhi 468
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 136, 14, 16, 226, 227Penal Code, 1860 (IPC) — Section 120B, 420, 464, 471
High Courts04 Oct 2010
Sudhir and Another Vs State
Delhi High Court · (2010) 10 DEL CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts04 Oct 2010
Mrs. Kamla Rani Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0277
High Courts04 Oct 2010
Bharti and Another Vs The State (NCT of Delhi) Prathvi Raj Vs The State
Delhi High Court · (2010) 10 DEL CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 160, 438Penal Code, 1860 (IPC) — Section 307, 308, 323, 325