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Delhi High Court judgments, 2010

3,927 judgments · page 47 of 197

High Courts08 Oct 2010Dismissed

Reliance Industries Ltd. Vs C.B.I.

Delhi High Court · (2010) 10 DEL CK 0069

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 468, 473, 482, 498Limitation Act, 1963 — Section 10, 11, 12, 13, 14
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High Courts08 Oct 2010Dismissed

Shankar Adawal Vs C.B.I.

Delhi High Court · (2011) 176 DLT 143 : (2011) 7 RCR(Criminal) 1580

Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 173, 173(2), 190(1), 200Essential Commodities Act, 1955 — Section 11Official Secrets Act, 1923 — Section 11, 13(3), 3, 5, 5(2)
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High Courts08 Oct 2010

Raj Singh Gehlot Vs Pardiam Exports Pvt. Ltd.

Delhi High Court · (2010) 120 DRJ 80 : (2011) 1 ILR Delhi 582

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2A, 151Constitution of India, 1950 — Article 136, 215, 225Contempt of Courts Act, 1971 — Section 11, 12, 19
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High Courts08 Oct 2010Allowed

Dharamvir Vs State

Delhi High Court · (2010) 10 DEL CK 0037

Arms Act, 1959 — Section 27Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 7A, 7A(1), 7A(2)Penal Code, 1860 (IPC) — Section 120B, 302, 34
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High Courts08 Oct 2010

Roshan Lal Saini Vs C.B.I.

Delhi High Court · (2011) 1 JCC 102 : (2011) 2 RCR(Criminal) 36

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 7Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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