COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 48 of 197

High Courts07 Oct 2010Disposed Off

Sh. Vasdev Vs Sh. Rattan Lal @ Pinki

Delhi High Court · (2010) 10 DEL CK 0203

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 10, 114, 148Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts07 Oct 2010Dismissed

Surendra Kumar Vs The Registrar of Cooperative Societies and Another

Delhi High Court · (2010) 120 DRJ 117

Constitution of India, 1950 — Article 226, 32Delhi Co-operative Societies Rules, 1973 — Rule 36

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High Courts07 Oct 2010Dismissed

Mohd. Umar Vs State

Delhi High Court · (2010) 10 DEL CK 0195

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts07 Oct 2010Dismissed

Om Prakash Vs Prem Jewellers

Delhi High Court · (2010) 10 DEL CK 0139

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High Courts07 Oct 2010Dismissed

The Commissioner of Income Tax Vs Madan Lal Dawar

Delhi High Court · (2010) 10 DEL CK 0095

Income Tax Act, 1961 — Section 260A

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High Courts07 Oct 2010Allowed

University of Delhi and Others Vs Harpal Singh Sangwan

Delhi High Court · (2010) 10 DEL CK 0091

Banking Regulation Act, 1949 — Section 45Canara Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 6(18), 6(21)Constitution of India, 1950 — Article 226

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High Courts07 Oct 2010Dismissed

Shri Krishan Lal Nagpal Vs Shri Desh Raj

Delhi High Court · (2010) 10 DEL CK 0087

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 65, 66, 91

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High Courts07 Oct 2010Dismissed

Sonu Malik Vs State NCT of Delhi and Others

Delhi High Court · (2010) 10 DEL CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83

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High Courts06 Oct 2010Dismissed

Ashoka Electrical Industries and Others Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2010) 10 DEL CK 0286

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High Courts06 Oct 2010Dismissed

Prahlad Rai Sharma (deceased), through L.Rs. Vs All India Shwetamber Sthankwasi Jain Conference (Regd.)

Delhi High Court · (2010) 10 DEL CK 0247

Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105

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High Courts06 Oct 2010Disposed Off

Shiv Kumar Verma and Another Vs Manoj Pandey

Delhi High Court · (2011) CriLJ 191 : (2010) 120 DRJ 373

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Laws (Amendment) Act, 1988 — Section 138, 141, 142, 7

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High Courts06 Oct 2010Dismissed

Glaxo Group Ltd. and Another Vs Sunlife Sciences Pvt. Ltd.

Delhi High Court · (2011) 3 AD 38 : (2011) 45 PTC 561

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 20Evidence Act, 1872 — Section 85Trade Marks Act, 1999 — Section 134(2)

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High Courts06 Oct 2010Disposed Off

Harvinder Singh Kohli Vs State

Delhi High Court · (2010) 10 DEL CK 0185

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Prevention of Corruption Act, 1988 — Section 13(1), 2, 20, 27, 7

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High Courts06 Oct 2010

Carmel Overseas Ltd. Vs Sturdy Industries Ltd.

Delhi High Court · (2011) 177 DLT 789

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20

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High Courts06 Oct 2010Disposed Off

All India Motor Union Congress Vs Bhai Trilochan Singh and Others

Delhi High Court · (2011) 1 ILR Delhi 549

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High Courts06 Oct 2010Dismissed

K.D. Ram Vs Indian Tourism Development Corporation and Others

Delhi High Court · (2010) 10 DEL CK 0157

ITDC Conduct, Discipline and Appeal Rules, 1978 — Rule 4.1, 4.1(1)

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High Courts06 Oct 2010Disposed Off

Sharp Kabushiki Kaisha Vs Sunil Grover and Others

Delhi High Court · (2011) 46 PTC 278

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High Courts06 Oct 2010Dismissed

Commissioner of Income Tax Vs Jindal Stainless Limited

Delhi High Court · (2011) 337 ITR 495

Income Tax Act, 1961 — Section 143(3), 153A, 154, 260A, 36(1)

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High Courts06 Oct 2010Dismissed

Shri P.K. Gupta Vs Ansal Properties and Industries Ltd.

Delhi High Court · (2010) 10 DEL CK 0088

Specific Relief Act, 1963 — Section 41

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High Courts06 Oct 2010Dismissed

Interglobe Aviation Limited Vs The Secretary, Competition Commission of India and Others

Delhi High Court · (2010) 173 DLT 581 : (2010) 119 DRJ 467

Companies Act, 1956 — Section 240, 240ACompetition Act, 2002 — Section 26(1), 36(2), 41, 43, 45Consumer Protection Act, 1986 — Section 9

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