High Courts18 Oct 2010
Dhruv Singhal Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2010) 10 DEL CK 0061
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 46 of 197
High Courts18 Oct 2010Allowed
R.N. Soin and Sons P. Ltd. Vs Appropriate Authority and Others
Delhi High Court · (2011) 330 ITR 455
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UC, 269UD, 269UK
High Courts18 Oct 2010Dismissed
N.G. Nanda and Others Vs Shri Gurbax Singh and Others
Delhi High Court · (2010) 174 DLT 180 : (2010) 120 DRJ 63 : (2011) 161 PLR 15
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9, Order 43 Rule 1, Order 47 Rule 1Delhi High Court Act, 1966 — Section 10, 15General Clauses Act, 1897 — Section 16, 3, 4, 4(1), 4(2)
High Courts18 Oct 2010Dismissed
ABW Infrastructure Ltd. and Another Vs Rail Land Development Authority
Delhi High Court · (2011) 2 BC 15 : (2011) 1 ILR Delhi 216
Constitution of India, 1950 — Article 14, 226
High Courts18 Oct 2010
Sarthak Securities Co. Pvt. Ltd. Vs Income Tax Officer
Delhi High Court · (2011) 1 AD 226 : (2010) 236 CTR 362 : (2010) 174 DLT 161 : (2010) 329 ITR 110 : (2010) 195 TAXMAN 262
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(3), 147
High Courts08 Oct 2010
Reckitt Benckiser (India) Ltd. Vs Wyeth Limited
Delhi High Court · (2010) 173 DLT 693 : (2010) 44 PTC 589
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 6 Rule 4, Order 8 Rule 9, 141Designs Act, 2000 — Section 10, 16, 17, 19, 19(1)Designs Rules, 2001 — Rule 22, 27
High Courts08 Oct 2010
Kashmiri Lal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 173 DLT 714
Foreign Trade (Development and Regulation) Act, 1992 — Section 20(2)Imports and Exports (Control) Act, 1947 — Section 4(1), 4K, 4LPartnership Act, 1932 — Section 25, 32, 32(3), 72
High Courts08 Oct 2010Allowed
Dhoot Developers Private Limited and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 173 DLT 411 : (2010) 120 DRJ 20 : (2011) 6 RCR(Civil) 1577
Constitution of India, 1950 — Article 226
High Courts08 Oct 2010
Sudha Gupta and Another Vs The State and Others
Delhi High Court · (2011) 1 JCC 594
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 145(3), 145(4)
High Courts08 Oct 2010Dismissed
Sayeed Ahmad Vs National Institute of Fashion Technology
Delhi High Court · (2010) 10 DEL CK 0257
High Courts08 Oct 2010Dismissed
Smt. Parveen Suri Vs MCD and Another
Delhi High Court · (2010) 10 DEL CK 0256
High Courts08 Oct 2010Allowed
Delhi Jal Board Vs V.K. Dewan and Co.
Delhi High Court · (2011) 1 ARBLR 473
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 23, 55, 73
High Courts08 Oct 2010Dismissed
Amrit Banaspati Co. Ltd Vs Goindwal, Sahib Vanaspati Mills
Delhi High Court · (2011) 45 PTC 233
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 7 Rule 10Copyright Act, 1957 — Section 62(2)Trade Marks Act, 1999 — Section 134(2)
High Courts08 Oct 2010
Dhupender Singh Mehra and Another Vs State (NCT of Delhi) and Another
Delhi High Court · (2011) 1 Crimes 520
Protection of Women From Domestic Violence Act, 2005 — Section 12, 2, 23(2), 27, 28(2)
High Courts08 Oct 2010Dismissed
Kapil Mahajan Vs State
Delhi High Court · (2011) 1 Crimes 523
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 397, 482Electricity Act, 1910 — Section 39, 44
High Courts08 Oct 2010Dismissed
Sh. Kapil Mahajan Vs The State
Delhi High Court · (2011) 1 ILR Delhi 592
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 397, 482Electricity Act, 1910 — Section 39, 44
High Courts08 Oct 2010
Sh. Sukhanshu Singh Vs Delhi Technological University and Others
Delhi High Court · (2011) 1 ILR Delhi 572
High Courts08 Oct 2010Dismissed
Sh. Baljit Singh Vs Sh. Thakaria
Delhi High Court · (2011) 1 AD 363 : (2011) 1 ILR Delhi 563
Transfer of Property Act, 1882 — Section 106
High Courts08 Oct 2010Dismissed
Hitek Industries Industries (Bihar) Ltd. and Others Vs The State of Delhi and Another
Delhi High Court · (2010) 173 DLT 712 : (2011) 161 PLR 11 : (2011) 6 RCR(Criminal) 1081
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Oct 2010Dismissed
Anuradha Sharma Prop. of New Shehnai Banquet and Restaurant Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 173 DLT 400 : (2010) 119 DRJ 429 : (2011) 6 RCR(Civil) 1569
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Delhi Municipal Corporation Act, 1957 — Section 198, 200, 201, 202, 203