High Courts20 Oct 2010Dismissed
Gagandeep Kaur Vs Govt. of NCT of Delhi and Others Pooja Goel Vs State (GNCT of Delhi) and Others
Delhi High Court · (2010) 10 DEL CK 0119
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 44 of 197
High Courts20 Oct 2010
Pashupati Fincap Ltd. and Another Vs Ganga Automobiles
Delhi High Court · (2010) 10 DEL CK 0118
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts20 Oct 2010Dismissed
Harminder Kaur Vs Delhi Development Authority
Delhi High Court · (2010) 10 DEL CK 0101
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 14, 300ADelhi Development Act, 1957 — Section 22(1)
High Courts20 Oct 2010
Commissioner of Income Tax Vs Chandra Agencies
Delhi High Court · (2011) 178 DLT 179 : (2011) 202 TAXMAN 106
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 19A, Order 5 Rule 20Income Tax Act, 1961 — Section 131, 133, 139(2), 143(1), 143(2)
High Courts20 Oct 2010
Delhi Development Authority Vs Kela Devi
Delhi High Court · (2010) 173 DLT 575 : (2010) 120 DRJ 162
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts20 Oct 2010
Sh. Keshav Aggarwal Vs Sh. Sudarshan Kumar Banga, Smt. Aradhana Banga and Sh. P.P. Sharma
Delhi High Court · (2010) 10 DEL CK 0012
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Constitution of India, 1950 — Article 227
High Courts20 Oct 2010Dismissed
Suren International Limited Vs Union of India (UOI) and Others
Delhi High Court · (2010) 181 ECR 307 : (2011) 263 ELT 75
High Courts20 Oct 2010Dismissed
Ram Niwas Vs Union of India (UOI) and Others
Delhi High Court · (2010) 10 DEL CK 0007
High Courts19 Oct 2010Dismissed
Puneet Expo Vs Union of India (UOI) and Others
Delhi High Court · (2010) 181 ECR 299 : (2011) 263 ELT 63
Airports Authority of India Act, 1994 — Section 12(3), 42, 46(1)Contract Act, 1872 — Section 152, 161General Clauses Act, 1897 — Section 24
High Courts19 Oct 2010Dismissed
Maya Daryani and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 10 DEL CK 0273
Government Grants Act, 1895 — Section 3
High Courts19 Oct 2010Dismissed
Raj Products Vs State (Govt. of NCT of Delhi) and Another
Delhi High Court · (2010) 10 DEL CK 0245
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 13, 13(1), 14, 15, 17Cigarettes and other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Rules, 2004 — Rule 3, 3(1)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Oct 2010Disposed Off
Bling Telecom Pvt. Ltd. Vs Micromax Informatics Ltd.
Delhi High Court · (2010) 10 DEL CK 0236
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts19 Oct 2010Dismissed
Sh. Vikram Jain Vs Sh. Jai Kumar Rakyan
Delhi High Court · (2010) 10 DEL CK 0175
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 5 Rule 15, 115Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138, 38
High Courts19 Oct 2010Dismissed
Sh. Ghanshyam Das Vs Sh. Shiv Kumar Vig and Another
Delhi High Court · (2010) 10 DEL CK 0155
High Courts19 Oct 2010
Mother Dairy Fruit, Vegetable (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2011) 240 CTR 40 : (2011) 198 TAXMAN 33
Income Tax Act, 1961 — Section 143(3), 195(1), 40, 5, 5(2)
High Courts19 Oct 2010
Commissioner of Income Tax Vs Baid Credit Portfolio (P) Ltd.
Delhi High Court · (2011) 241 CTR 58
Income Tax Act, 1961 — Section 139, 142(1), 143, 143(1), 143(2)
High Courts19 Oct 2010Allowed
Subhash @ Birju Vikram @ Vicky Vs State of NCT of Delhi
Delhi High Court · (2011) 2 AD 640
Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 398
High Courts19 Oct 2010Dismissed
Chanchal Bhatti and Others Vs State (NCT of Delhi)
Delhi High Court · (2010) 9 AD 681 : (2011) CriLJ 1195 : (2010) 4 Crimes 491 : (2010) 174 DLT 496 : (2011) 1 ILR Delhi 243 : (2011) 3 RCR(Criminal) 329
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167, 167(5), 167(6), 173Penal Code, 1860 (IPC) — Section 379, 397
High Courts19 Oct 2010Dismissed
Smt. Shakuntala Devi and Others Vs Madadgar Chit Fund Pvt. Ltd.
Delhi High Court · (2010) 174 DLT 55
Arbitration Act, 1940 — Section 14, 17Chit Funds Act, 1982 — Section 64, 64(3), 90Civil Procedure Code, 1908 (CPC) — Section 86, 87(1)
High Courts19 Oct 2010Allowed
A. and A. Accessories Vs Commissioner Workmen''s Compens
Delhi High Court · (2012) ACJ 514 : (2010) 174 DLT 32 : (2011) 2 TAC 66
Workmens Compensation Act, 1923 — Section 2, 2(1), 9