High Courts19 Oct 2010Dismissed
Mahanagar Telephone Nigam Ltd. Vs Arya Co-operative Housing Society Ltd.
Delhi High Court · (2010) 10 DEL CK 0096
Arbitration and Conciliation Act, 1996 — Section 34Transfer of Property Act, 1882 — Section 106, 107
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 45 of 197
High Courts19 Oct 2010
Raju Vs State
Delhi High Court · (2010) 174 DLT 60
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 394, 397, 411, 458
High Courts19 Oct 2010Allowed
Mohammad Sahim Vs M.C.D. and Another
Delhi High Court · (2010) 10 DEL CK 0070
High Courts19 Oct 2010
Bahia Properties (P) Ltd. Vs NDMC and Others
Delhi High Court · (2010) 174 DLT 46
Delhi Municipal Corporation Act, 1957 — Section 128New Delhi Municipal Council Act, 1994 — Section 74, 74(1)Stamp Act, 1899 — Section 33
High Courts19 Oct 2010Dismissed
Ashok Kumar Vs State
Delhi High Court · (2010) 10 DEL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 34, 341, 506(1)
High Courts19 Oct 2010Dismissed
Mr. Love Jain and Shri Anil Jain Vs Sh. Manak Chand Jain
Delhi High Court · (2010) 173 DLT 534 : (2010) 120 DRJ 167
Arbitration and Conciliation Act, 1996 — Section 37Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226, 227
High Courts19 Oct 2010
Virender Kumar Gupta and Another Vs Vora Properties P. Ltd.
Delhi High Court · (2010) 10 DEL CK 0002
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts18 Oct 2010Disposed Off
The Indo-British Engineering Co. Pvt. Ltd and Others Vs Globe Panel Industries India Private Limited
Delhi High Court · (2010) 10 DEL CK 0255
Companies Act, 1956 — Section 391, 394
High Courts18 Oct 2010Dismissed
Gas Authority of India Ltd. Vs Bansal Contractors (India) Ltd.
Delhi High Court · (2011) 1 ARBLR 43 : (2010) 120 DRJ 332
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 Oct 2010Dismissed
Kamdhenu Ispat Limited Vs Kamdhenu Pickles and Spices Ind. Pvt. Ltd. and Another
Delhi High Court · (2010) 173 DLT 540 : (2011) 46 PTC 152
Trade Marks Act, 1999 — Section 2(1), 29(4), 29(5)
High Courts18 Oct 2010Dismissed
S.L. Dutta and Another Vs Suresh Srivastava
Delhi High Court · (2010) 10 DEL CK 0196
Civil Procedure Code, 1908 (CPC) — Section 10Delhi School Education Act, 1973 — Section 11, 25, 8, 8(3)Delhi School Education Rules, 1973 — Rule 112, 112(14), 112(6), 112(7), 112(8)
High Courts18 Oct 2010Dismissed
Smt. Amaravati (since deceased) and Sh. Ram Briksh Pandey (since deceased) through LRs Vs Sh. Dharamraj and Others
Delhi High Court · (2010) 174 DLT 177 : (2011) 1 JCC 182
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(6), 146
High Courts18 Oct 2010Dismissed
Jai Lal Vs Brijender Lal
Delhi High Court · (2010) 10 DEL CK 0191
Court Fees Act, 1870 — Section 5Evidence Act, 1872 — Section 68Specific Relief Act, 1963 — Section 41
High Courts18 Oct 2010Dismissed
Gopal Papers Pvt. Ltd. and Others Vs Babu Ram and Another
Delhi High Court · (2010) 10 DEL CK 0170
High Courts18 Oct 2010Disposed Off
Shri U.N. Bhardwaj Vs Shri Y.N. Bhardwaj and Others
Delhi High Court · (2010) 173 DLT 483 : (2011) 1 RCR(Civil) 704 : (2011) 1 RCR(Civil) 704
Constitution of India, 1950 — Article 13, 13(2), 13(3), 14, 15Hindu Succession Act, 1956 — Section 14, 2, 3, 3(1), 3(3)
High Courts18 Oct 2010
Commissioner of Income Tax Vs PNB Finance and Industries Ltd.
Delhi High Court · (2010) 236 CTR 1 : (2011) 198 TAXMAN 163
Income Tax Act, 1961 — Section 143(1), 143(2), 18, 19, 2(42A)
High Courts18 Oct 2010Dismissed
Commissioner of Service Tax, Delhi Vs World Vision
Delhi High Court · (2011) 24 STR 650
Central Excises and Salt Act, 1944 — Section 35A(3)Finance Act — Section 85(5)
High Courts18 Oct 2010
Isha Wadhawa Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2010) 120 DRJ 406
High Courts18 Oct 2010
L.K. India Private Limited and Schneider Electric Conzerv India Private Limited Vs Schneider Electric India Private Limited
Delhi High Court · (2010) 10 DEL CK 0110
Companies Act, 1956 — Section 391, 394
High Courts18 Oct 2010
State Bank of India Vs Shri Shambhu Dayal Verma
Delhi High Court · (2010) 1 BC 594 : (2010) 174 DLT 36