High Courts25 Oct 2010
Jayaswals Neco Limited Vs Union of India (UOI) and Others
Delhi High Court · (2010) 174 DLT 17
Railways Act, 1890 — Section 55(1)Railways Act, 1989 — Section 72(2), 72(3), 72(4), 73, 78
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 42 of 197
High Courts25 Oct 2010
Mr. Ali Javed Vs University of Delhi and Another
Delhi High Court · (2011) 121 DRJ 249
Constitution of India, 1950 — Article 162, 21, 226, 227, 309
High Courts25 Oct 2010
Preetam Singh and Sons Vs Sh. Chotey Lal and Others
Delhi High Court · (2010) 174 DLT 359 : (2011) 128 FLR 176 : (2011) 2 LLJ 688 : (2011) LLR 242 : (2011) 161 PLR 12
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 44
High Courts25 Oct 2010Dismissed
Sh. Sushil Rana Vs New Delhi Tuberculosis Centre and Others
Delhi High Court · (2010) 10 DEL CK 0077
High Courts25 Oct 2010
Kuldeep Singh Hooda Vs Shri Narender Mehlawat and Others
Delhi High Court · (2010) 10 DEL CK 0060
Punjab Tenancy Act, 1887 — Section 39, 40, 5
High Courts25 Oct 2010Allowed
Infini Agrotech Private Limited Vs Mastana Foods Priavate Limited
Delhi High Court · (2010) 10 DEL CK 0046
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts25 Oct 2010Dismissed
Bharat Bhushan Vs Delhi Transport Corporation
Delhi High Court · (2010) 10 DEL CK 0044
Constitution of India, 1950 — Article 226, 227
High Courts25 Oct 2010Dismissed
Nehru Memorial Museum and Library Society Vs Dr. N. Balakrishnan
Delhi High Court · (2010) 174 DLT 12
Constitution of India, 1950 — Article 215Contempt of Courts (Amendment) Act, 1976 — Section 13Contempt of Courts Act, 1971 — Section 11, 11, 12, 12, 4
High Courts25 Oct 2010
Medical Council of India Vs K.J. Mehta TB Hospital Trust and Another
Delhi High Court · (2010) 10 DEL CK 0038
Constitution of India, 1950 — Article 136
High Courts21 Oct 2010Dismissed
Narayan Dass Vs Ashok Kumar @ Agastya and Madhu Chawla
Delhi High Court · (2010) 10 DEL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts21 Oct 2010Dismissed
State Vs Badrul and Others
Delhi High Court · (2010) 10 DEL CK 0254
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 302, 34, 394, 397
High Courts21 Oct 2010
Sudesh Kumar Rana Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 10 DEL CK 0253
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364
High Courts21 Oct 2010Dismissed
Sushil Kumar Nangia Vs Union of India (UOI) and Others
Delhi High Court · (2010) 10 DEL CK 0250
Central Civil Services (Leave) Rules, 1972 — Rule 39, 39(1), 39(2), 39(5), 39(6)Constitution of India, 1950 — Article 14, 19(1), 226, 227
High Courts21 Oct 2010Dismissed
Sarita Gupta and Others Vs G.E. Countrywide Consumer Financial Services Ltd.
Delhi High Court · (2010) 10 DEL CK 0246
Arbitration and Conciliation Act, 1996 — Section 18, 21, 34, 34(2), 34(3)
High Courts21 Oct 2010Dismissed
Sh. Ashok Kumar Vs Bank of India
Delhi High Court · (2010) 10 DEL CK 0218
Constitution of India, 1950 — Article 226, 227
High Courts21 Oct 2010Dismissed
K.L Arora Vs Govt. of Nct of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0215
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(3), 37Limitation Act, 1963 — Section 5
High Courts21 Oct 2010Disposed Off
Neo Sports Broadcast Private Ltd. Vs New Sanjay Cable Network and Others
Delhi High Court · (2011) 1 AD 184 : (2010) 120 DRJ 611 : (2011) 45 PTC 402
Copyright Act, 1957 — Section 14(1), 2, 30, 37, 51
High Courts21 Oct 2010Allowed
Aditya Departmental Stores Limited and Others Vs Agarwal Associates Promoters Consortium Limited
Delhi High Court · (2010) 10 DEL CK 0168
Companies (Court) Rules, 1959 — Rule 80Companies Act, 1956 — Section 391, 394
High Courts21 Oct 2010Allowed
Auto Tools India Private Limited Vs Auto Tools Private Limited
Delhi High Court · (2010) 10 DEL CK 0162
Companies (Court) Rules, 1959 — Rule 80
High Courts21 Oct 2010Dismissed
Charminar Jointing Pvt. Ltd. Vs Jagriti Plastics Ltd.
Delhi High Court · (2010) 10 DEL CK 0158
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Constitution of India, 1950 — Article 227