COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 41 of 197

High Courts26 Oct 2010Dismissed

Shumita Didi Sandhu Vs Sanjay Singh Sandhu and Others

Delhi High Court · (2010) 174 DLT 79 : (2010) 2 DMC 882

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 142, 227Protection of Women From Domestic Violence Act, 2005 — Section 12, 13, 14, 15, 16

Read judgment

High Courts26 Oct 2010Dismissed

S.N. Sunderson and Co. Vs Employees State Insurance Corporation

Delhi High Court · (2010) 10 DEL CK 0011

Employees State Insurance Act, 1948 — Section 1(5), 2(12), 2(9), 38, 39

Read judgment

High Courts26 Oct 2010Dismissed

Machine Tools (India) Ltd. Vs The Employees State Insurance Corporation

Delhi High Court · (2011) 2 LLJ 839 : (2011) LLR 121

Employees State Insurance (General) Regulations, 1950 — Regulation 10BEmployees State Insurance Act, 1948 — Section 1(4), 1(5), 2(27), 2(9), 44

Read judgment

High Courts25 Oct 2010Allowed

Delhi Subordinate Services Selection Board and Another Vs Sanjay Kumar and Others

Delhi High Court · (2010) 10 DEL CK 0271

Read judgment

High Courts25 Oct 2010Dismissed

Central Bank Retirees'' Association and Others Vs Union of India (UOI) and Others

Delhi High Court · (2011) 2 LLJ 111

Constitution of India, 1950 — Article 14, 141, 142Industrial Disputes Act, 1947 — Section 18(1), 2

Read judgment

High Courts25 Oct 2010Allowed

Usha Rani Rustagi and Another Vs State NCT of Delhi and Another

Delhi High Court · (2010) 10 DEL CK 0267

Penal Code, 1860 (IPC) — Section 409

Read judgment

High Courts25 Oct 2010Allowed

Barkat Ram Vs Ranvir Singh Mathur

Delhi High Court · (2010) 10 DEL CK 0260

Limitation Act, 1963 — Section 12, 12(2)

Read judgment

High Courts25 Oct 2010Dismissed

Naveen Vyas Vs The Secretary, Central Board of Secondary Education and Another

Delhi High Court · (2011) 176 DLT 515

Limitation Act, 1963 — Article 113, 58

Read judgment

High Courts25 Oct 2010Dismissed

Shri Mukhtiar Singh Vs Shri Sant Ram

Delhi High Court · (2010) 10 DEL CK 0258

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Limitation Act, 1963 — Article 26, 3

Read judgment

High Courts25 Oct 2010Allowed

Rohtas Singh and Others Vs State and Another

Delhi High Court · (2011) 2 AD 612 : (2010) 120 DRJ 745

Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 107, 120A, 120B, 306, 452

Read judgment

High Courts25 Oct 2010Dismissed

Smt. Shanti Devi and Others Vs Mohd. Furman

Delhi High Court · (2010) 10 DEL CK 0244

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 115

Read judgment

High Courts25 Oct 2010Dismissed

Adarsh Electricals and Others Vs Sh. Dinesh Dayal Karta Dinesh Dayal HUF

Delhi High Court · (2010) 173 DLT 518

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 14D, 25B, 25B(8)

Read judgment

High Courts25 Oct 2010Disposed Off

Ashok Kumar Aggarwal Vs Smt. Chandra Kanta Yadav

Delhi High Court · (2010) 10 DEL CK 0242

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

Read judgment

High Courts25 Oct 2010

Directorate of Revenue Intelligence Vs Mohd. Anwar

Delhi High Court · (2011) 263 ELT 513 : (2011) 6 RCR(Criminal) 592

Customs Act, 1962 — Section 108, 135Evidence Act, 1872 — Section 47, 74, 76, 77, 78Penal Code, 1860 (IPC) — Section 489(C)

Read judgment

High Courts25 Oct 2010Dismissed

Kaveri Vs Neel Sagar and Another

Delhi High Court · (2010) 173 DLT 533 : (2011) 6 RCR(Criminal) 1083

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 23

Read judgment

High Courts25 Oct 2010Allowed

Union of India (UOI) Vs S.S.Bansal

Delhi High Court · (2010) 10 DEL CK 0213

Read judgment

High Courts25 Oct 2010Disposed Off

The Management of Flood Control Department Vs Sh. S.K. Manocha and Another

Delhi High Court · (2010) 10 DEL CK 0166

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 25F

Read judgment

High Courts25 Oct 2010Dismissed

Dr. Fritsch Machines and Powders Pvt. Ltd. Vs Octahedron Superabrasives Pvt. Ltd.

Delhi High Court · (2010) 1 BC 532 : (2011) 165 CompCas 225

Companies Act, 1956 — Section 433, 434(1)

Read judgment

High Courts25 Oct 2010Dismissed

Samarpan Agro and Livestock Ltd. Vs Securities and Exchange Board of India

Delhi High Court · (2011) 101 CLA 18 : (2011) 165 CompCas 169 : (2010) 104 SCL 584

Criminal Procedure Code, 1973 (CrPC) — Section 200, 468, 472Factory and Workshop Act, 1901 — Section 10, 10(1), 135, 146Metropolis Management (Amendment) Act, 1852 — Section 85

Read judgment

High Courts25 Oct 2010

Smt. Sudesh Madhok Vs Paam Antibiotics Ltd. and Another

Delhi High Court · (2010) 10 DEL CK 0112

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Evidence Act, 1872 — Section 91, 92, 92(1)

Read judgment