High Courts28 Oct 2010
Raj Kumar @ Raju Vs State
Delhi High Court · (2010) 10 DEL CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 39 of 197
High Courts28 Oct 2010Dismissed
Sardar Joginder Singh Vs Surjit Singh and Others
Delhi High Court · (2011) 176 DLT 118
Delhi Rent Control Act, 1958 — Section 14(1), 39, 39(2)Evidence Act, 1872 — Section 32
High Courts28 Oct 2010Allowed
Krishan Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 10 DEL CK 0029
Railway Establishment Code — Rule 102
High Courts28 Oct 2010Dismissed
General Manager MTNL Vs Jagdish Kumar and Others
Delhi High Court · (2010) 10 DEL CK 0026
High Courts28 Oct 2010
Sudhir Kumar Mehra and Another Vs The Commissioner, MCD and Another
Delhi High Court · (2010) 10 DEL CK 0025
High Courts28 Oct 2010Dismissed
Mohd. Asif Khan and Others Vs Navyug School and Others
Delhi High Court · (2010) 10 DEL CK 0024
Delhi School Education Act, 1973 — Section 1(2), 10, 11, 2, 2(1)Delhi School Education Rules, 1973 — Rule 131, 132, 133, 134, 144
High Courts28 Oct 2010Dismissed
Union of India (UOI) and Others Vs Pratap Singh
Delhi High Court · (2010) 10 DEL CK 0017
High Courts27 Oct 2010Allowed
Shahid Parvez Vs Union of India (UOI) and Others
Delhi High Court · (2010) 120 DRJ 366 : (2011) 1 ILR Delhi 297 : (2011) 6 RCR(Criminal) 1005
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9, 9(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10(2), 68A, 68A(2), 68B, 68F(2)
High Courts27 Oct 2010Dismissed
K and K Health Care Pvt. Ltd. Vs Pehachan Advertising
Delhi High Court · (2010) 120 DRJ 485
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(2), Order 43 Rule 1Delhi High Court Act, 1966 — Section 10Letters Patent Act, 1865 — Section 10
High Courts27 Oct 2010Disposed Off
Reliance Securities Ltd. Vs Vivek Sharma
Delhi High Court · (2011) 176 DLT 42
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(3), 34SS, 75
High Courts27 Oct 2010
Jamil Vs State of The NCT of Delhi and Another
Delhi High Court · (2011) 2 RCR(Criminal) 41
Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts27 Oct 2010Dismissed
Amolak Ram Vs Ram Prasad (since decd. fhr. L.Rs.)
Delhi High Court · (2011) 1 RCR(Rent) 75
Delhi Rent Control Act, 1958 — Section 14(1), 15, 15(1), 26, 39
High Courts27 Oct 2010Disposed Off
Shri Ram Pal and Another Vs The Presiding Officer, Labour Court No. 1 and Another Chancellor Industries (India) Vs Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0184
Constitution of India, 1950 — Article 226
High Courts27 Oct 2010Disposed Off
Municipal Corporation of Delhi Vs Sh. Rishi Pal and Another
Delhi High Court · (2010) 10 DEL CK 0183
Constitution of India, 1950 — Article 226, 227
High Courts27 Oct 2010Dismissed
Sunil Kumar Kapur Vs Anil Kumar Kapur and Another
Delhi High Court · (2010) 120 DRJ 592
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Oct 2010Allowed
Rekha Vs University of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0164
High Courts27 Oct 2010Disposed Off
Genesis Printers Vs Shri Rati Ram Jatav Presiding Officers and Others
Delhi High Court · (2010) 174 DLT 431 : (2011) 128 FLR 710 : (2011) 1 ILR Delhi 279
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227
High Courts27 Oct 2010Dismissed
Shri Ram Singh Vs D.D.A and Others
Delhi High Court · (2010) 10 DEL CK 0148
Land Acquisition Act, 1894 — Section 48, 6Specific Relief Act, 1963 — Section 10, 5
High Courts27 Oct 2010
New India Assurance Co. Ltd. Vs Raman Roadways and Others
Delhi High Court · (2011) 176 DLT 381
Carriers Act, 1865 — Section 10, 2, 8, 9Civil Procedure Code, 1908 (CPC) — Section 20(b)
High Courts27 Oct 2010
Daljit Singh Vs New Delhi Municipal Corporation
Delhi High Court · (2011) 176 DLT 128 : (2011) 1 ILR Delhi 620
Punjab Municipal Act, 1911 — Section 225