High Courts01 Nov 2010Allowed
Alchemist Limited Vs Alchemist Foods Limited
Delhi High Court · (2011) 100 CLA 185 : (2010) 160 CompCas 469
Companies (Court) Rules, 1959 — Rule 80Companies Act, 1956 — Section 391, 392, 393, 394
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 37 of 197
High Courts01 Nov 2010
Ram Murty Pyara Lal and Others Vs Central Bank of India and Others Pragati Builders and Promoters and Others Vs Ram Murty Pyara Lal and Others
Delhi High Court · (2011) 1 BC 125 : (2010) 174 DLT 310 : (2010) 120 DRJ 437
Arbitration and Conciliation Act, 1996 — Section 34, 36Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(12), 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3A), 13(4), 13(8)
High Courts01 Nov 2010Dismissed
Delhi Transport Corporation Vs Sh. Ram Pal
Delhi High Court · (2010) 11 DEL CK 0042
Industrial Disputes Act, 1947 — Section 11A, 17(B)
High Courts01 Nov 2010
Ashok Kumar Khanna Vs Johnson and Johnson Co. and Another
Delhi High Court · (2010) 1 BC 542 : (2010) 174 DLT 477 : (2010) 120 DRJ 425
Contract Act, 1872 — Section 70, 73, 74Interest Act, 1978 — Section 3, 3(1), 4(1), 4(2)
High Courts01 Nov 2010Dismissed
Ct. Arvind Kumar Vs GNCT of Delhi and Others
Delhi High Court · (2010) 11 DEL CK 0019
High Courts01 Nov 2010
Union of India (UOI) and Another Vs A.K. Mehrotra and Others
Delhi High Court · (2010) 11 DEL CK 0017
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 136, 226
High Courts29 Oct 2010Disposed Off
The Commissioner of Central Excise Vs Haldiram Marketing Ltd.
Delhi High Court · (2011) 263 ELT 522 : (2010) 29 STT 433
Central Excise Rules, 1944 — Rule 173Q(1), 174, 209(A), 52(A), 53Central Excises and Salt Act, 1944 — Section 11(A), 11(AB), 11(AC), 11A(2)
High Courts29 Oct 2010Disposed Off
Ms. Hema Chaturvedi Vs Sunint Enterprises Pvt. Ltd.
Delhi High Court · (2010) 10 DEL CK 0233
Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420B
High Courts29 Oct 2010Dismissed
Commissioner of Income Tax Vs Dinesh Kumar Goel Deputy Commissioner of Income Tax Vs Curls and Curves India Ltd.
Delhi High Court · (2011) 239 CTR 46 : (2011) 331 ITR 10 : (2011) 197 TAXMAN 375
Companies Act, 1956 — Section 209, 211Income Tax Act, 1961 — Section 10, 143(1), 145
High Courts29 Oct 2010Dismissed
Vardaan Agro-Tech Pvt. Ltd. and Others Vs Shri Dinesh Sharma and Another
Delhi High Court · (2011) 161 CompCas 1 : (2011) 4 CompLJ 185
Companies Act, 1956 — Section 10(F), 397, 398
High Courts29 Oct 2010Dismissed
Govt. of N.C.T. of Delhi Vs Jarnail Singh and Another
Delhi High Court · (2010) 10 DEL CK 0174
Constitution of India, 1950 — Article 226, 311(2)
High Courts29 Oct 2010Dismissed
Krishna Vachhar Vs High Court of Delhi
Delhi High Court · (2010) 10 DEL CK 0173
High Courts29 Oct 2010Dismissed
Anita Aggarwal Vs Kharanand and Others
Delhi High Court · (2010) 10 DEL CK 0172
High Courts29 Oct 2010Dismissed
Mahinder Singh Vs State
Delhi High Court · (2011) 161 PLR 43 : (2011) 6 RCR(Criminal) 2454
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(3), 482Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 356
High Courts29 Oct 2010Dismissed
S.S. Ahluwalia and Inderjit Singh Vs CBI
Delhi High Court · (2011) 2 AD 305 : (2011) 1 JCC 602 : (2011) 3 RCR(Criminal) 288
Criminal Procedure Code, 1973 (CrPC) — Section 11, 173, 190, 190(1), 193Delhi Police Special Establishment Act, 1946 — Section 3, 5, 5(4), 5A, 6General Clauses Act, 1897 — Section 21
High Courts29 Oct 2010Dismissed
Commissioner of Income Tax Vs CPR Capital Services Ltd.
Delhi High Court · (2011) 330 ITR 43
Income Tax Act, 1961 — Section 143(2)
High Courts29 Oct 2010Allowed
Camellliya Petrochem Vs Commissioner, Value Added Tax and Others
Delhi High Court · (2011) 40 VST 128
Delhi Sales Tax Act, 1975 — Section 9Delhi Value Added Tax Act, 2004 — Section 32, 33, 74, 79, 84
High Courts29 Oct 2010
Chand Ram and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0113
Constitution of India, 1950 — Article 30Delhi School Education Rules, 1973 — Rule 50
High Courts29 Oct 2010Allowed
Niru Kumari Vs State
Delhi High Court · (2011) 121 DRJ 268
Constitution of India, 1950 — Article 226Passports Act, 1967 — Section 12(1)Penal Code, 1860 (IPC) — Section 419, 420
High Courts29 Oct 2010
Rohtas Goel and Another Vs Somay Nayak and Others
Delhi High Court · (2010) 174 DLT 370 : (2010) 44 PTC 764
Companies Act, 1956 — Section 22Trade Marks Act, 1999 — Section 28, 29(5)