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Delhi High Court judgments, 2010

3,927 judgments · page 35 of 197

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High Courts08 Nov 2010Allowed

Escorts Ltd. Vs Rama Mukherjee

Delhi High Court · (2011) 4 BC 105

Criminal Procedure Code, 1973 (CrPC) — Section 378, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts08 Nov 2010Dismissed

Khem Singh Vs Oriental Bank of Commerce and Another

Delhi High Court · (2010) 11 DEL CK 0239

Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(4)Employment Exchanges (Compulsory Notification of Vacancies) Rules, 1960 — Rule 5(1), 5(3)
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High Courts08 Nov 2010Disposed Off

NDTV Studios Ltd. and Others Vs New Delhi Television Limited

Delhi High Court · (2010) 11 DEL CK 0203

Companies Act, 1956 — Section 235, 250(A), 391, 394
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High Courts08 Nov 2010

Twenty First Century Finance Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2011) 2 AD 743

Income Tax Act, 1961 — Section 131, 132, 192, 193, 194
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High Courts08 Nov 2010

Union of India (UOI) and Others Vs Rahul Rai Sur

Delhi High Court · (2010) 11 DEL CK 0115

All India Services (Leave) Rules, 1955 — Rule 7, 7(2)
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High Courts08 Nov 2010

Haryana Breweries Ltd. Vs Mahendra Kumar Gupta and Another

Delhi High Court · (2010) 11 DEL CK 0091

Arbitration and Conciliation Act, 1996 — Section 34
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High Courts08 Nov 2010

Dr. Swadesh Kumar Bhatiani Vs The Oriental Insurance Co. Ltd. and Others

Delhi High Court · (2010) 11 DEL CK 0073

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High Courts08 Nov 2010Dismissed

Rajiv Luthra Vs Neena Luthra and Others

Delhi High Court · (2010) 11 DEL CK 0068

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
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High Courts08 Nov 2010

Union of India (UOI) Vs Krishan Kumar Goel

Delhi High Court · (2012) ACJ 1129 : (2011) 1 TAC 15

Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3(1), 4Railways Act, 1989 — Section 123, 124(A), 125
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High Courts02 Nov 2010Disposed Off

Vijay Sekhri and Anr Vs Tinna Oils and Chemicals and Tinna Agro Industries Ltd. and Others

Delhi High Court · (2011) 100 CLA 344 : (2010) 174 DLT 462

Arbitration and Conciliation Act, 1996 — Section 22A(3), 37, 44, 45, 48Civil Procedure Code, 1908 (CPC) — Section 16, 20Companies Act, 1956 — Section 10, 10(1), 10(2), 10E(1A), 10F
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High Courts02 Nov 2010Dismissed

Omkar Vs Chander Pal and Another

Delhi High Court · (2010) 11 DEL CK 0345

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10
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High Courts02 Nov 2010Disposed Off

Narcotics Control Bureau Vs Naresh Kumar Jain

Delhi High Court · (2011) 5 RCR(Criminal) 204

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(2), 36A(4)
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High Courts02 Nov 2010Dismissed

Neena Shad Vs MCD Dr. Sunil Chaudhary Vs MCD and Others

Delhi High Court · (2012) 1 SLJ 290

Administrative Tribunals Act, 1985 — Section 19, 20, 20(2), 21, 22Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12, 14, 16, 21, 226
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High Courts02 Nov 2010Dismissed

Vijaya Bank Vs Digvijay Rana

Delhi High Court · (2010) 11 DEL CK 0238

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High Courts02 Nov 2010Dismissed

Naviar International Pvt. Ltd. Vs Sunita Sareen

Delhi High Court · (2010) 11 DEL CK 0136

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
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High Courts02 Nov 2010Dismissed

Vikas Sapru Vs The State (Govt. of NCT of Delhi) and Another

Delhi High Court · (2010) 11 DEL CK 0103

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 34, 406, 498(A)
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High Courts02 Nov 2010Dismissed

Naresh Batra Vs Union of India (UOI) and Others

Delhi High Court · (2010) 11 DEL CK 0088

Railway Services (Conduct) Rules, 1966 — Rule 3.1
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High Courts02 Nov 2010Allowed

Delhi Subordinate Service Selection Board Vs Parul Dhingra and Another

Delhi High Court · (2010) 11 DEL CK 0087

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High Courts02 Nov 2010

Smt. Bisno Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2011) 2 AD 501 : (2010) 4 Crimes 492

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
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High Courts02 Nov 2010Allowed

Sandeep Kumar Jha Vs State and Others

Delhi High Court · (2011) 7 RCR(Criminal) 2107

Penal Code, 1860 (IPC) — Section 120B, 406, 420University Grants Commission Act, 1956 — Section 3
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