COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 34 of 197

High Courts09 Nov 2010Dismissed

Kitchnrama Food Service Equipment Pvt. Ltd. and Others Vs Food Inspector, Govt. of Nct of Delhi

Delhi High Court · (2010) 11 DEL CK 0281

Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 32, 32(F)

High Courts09 Nov 2010Allowed

North Delhi Power Ltd. Vs Sham Deo Shah

Delhi High Court · (2010) 11 DEL CK 0233

Civil Procedure Code, 1908 (CPC) — Section 96Electricity Act, 2003 — Section 135, 135(2)

High Courts09 Nov 2010Allowed

Mrs. Sarabjit Singh Vs Mr. Gurinder Singh Sandhu and Others

Delhi High Court · (2011) 121 DRJ 102 : (2011) 1 ILR Delhi 624

Evidence Act, 1872 — Section 137

High Courts09 Nov 2010Allowed

Union of India (UOI) and Others Vs A.K. Chopra and Others

Delhi High Court · (2010) 11 DEL CK 0212

Administrative Tribunals Act, 1985 — Section 19Civil Aviation Department (Director General of Civil Aviation) Recruitment Rules, 2005 — Rule 5Constitution of India, 1950 — Article 14, 16(1), 226, 227, 309

High Courts09 Nov 2010Allowed

Goodhope Vyapaar Private Ltd., Jagannath Commodities Private Ltd., Komal Tie-up Private Ltd. and Omkara Agencies Private Ltd. Vs Param Mitter Coal Movers Private Ltd.

Delhi High Court · (2010) 11 DEL CK 0202

Companies Act, 1956 — Section 391, 394

High Courts09 Nov 2010

V.M. Gupta and Others Vs Shashi Gupta and Others

Delhi High Court · (2010) 120 DRJ 469

Court Fees Act, 1870 — Section 7Transfer of Property Act, 1882 — Section 54

High Courts09 Nov 2010Dismissed

Suresh Chand Mathur Vs Harish Chand Mathur

Delhi High Court · (2010) 174 DLT 665 : (2010) 120 DRJ 459 : (2011) 1 ILR Delhi 632

Succession Act, 1925 — Section 114, 131, 138, 2, 63

High Courts09 Nov 2010Allowed

Union of India (UOI) Vs Selan Exploration Technology Ltd.

Delhi High Court · (2011) 1 AD 76

Arbitration and Conciliation Act, 1996 — Section 34

High Courts09 Nov 2010Dismissed

North Delhi Power Ltd. Vs AAR ESS Industries

Delhi High Court · (2011) 177 DLT 632 : (2011) 6 RCR(Civil) 249

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 9, Order 7 Rule 11Limitation Act, 1963 — Section 5

High Courts09 Nov 2010Dismissed

State Vs Mukesh and Another

Delhi High Court · (2010) 11 DEL CK 0194

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

High Courts09 Nov 2010Dismissed

Sineximco Pte Ltd. Vs Dinesh International Pvt. Ltd.

Delhi High Court · (2010) 1 BC 560 : (2010) 174 DLT 422 : (2010) 120 DRJ 416 : (2011) 1 ILR Delhi 648 : (2011) 2 RCR(Civil) 635 : (2011) 2 RCR(Civil) 635

Limitation Act, 1963 — Article 34, 39, 19Negotiable Instruments Act, 1881 (NI) — Section 100, 80, 93

High Courts09 Nov 2010Disposed Off

Schreder S.A. and One Another Vs Trilok Chand and Sons Pvt. Ltd.

Delhi High Court · (2011) 45 PTC 157

Designs Act, 2000 — Section 11(1), 11(2), 22

High Courts09 Nov 2010Dismissed

Dr. S.B.P. Singh Vs Union of India (UOI) and Others

Delhi High Court · (2010) 11 DEL CK 0111

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226

High Courts09 Nov 2010

Om Prakash Jat Constable Vs Union of India (UOI) and Others

Delhi High Court · (2010) 11 DEL CK 0086

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 61

High Courts09 Nov 2010

Samiuddin @ Chotu Vs The State of Nct Delhi

Delhi High Court · (2011) CriLJ 901 : (2011) 1 ILR Delhi 399 : (2011) 6 RCR(Criminal) 1416

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 392, 397, 457

High Courts09 Nov 2010Allowed

Shankar Lal Vs Union of India (UOI)

Delhi High Court · (2010) 11 DEL CK 0069

Railways Act, 1989 — Section 93

High Courts09 Nov 2010

Sh. Hari Prakash Sharma (deceased), through Legal Heirs and Others Vs Smt. Lado Devi (deceased) and Others

Delhi High Court · (2010) 11 DEL CK 0067

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 151, 50Constitution of India, 1950 — Article 227Partition Act, 1893 — Section 4

High Courts09 Nov 2010

Mr. Ravinder Kumar Jain and Another Vs DTC Smt. Durgesh Nandini Vs DTC and Others

Delhi High Court · (2011) 176 DLT 30

High Courts08 Nov 2010Disposed Off

Dharmender @ Bindu Vs State

Delhi High Court · (2011) 1 JCC 65

Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 211, 34, 363, 376(2)

High Courts08 Nov 2010Disposed Off

Evoke Building Concepts Pvt. Ltd. Vs Hindware Home Retail Pvt. Ltd.

Delhi High Court · (2010) 11 DEL CK 0294

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18, 148, 151