COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 32 of 197

High Courts12 Nov 2010Dismissed

Oriental Bank of Commerce Vs Shri Ram Prakash Sehrawat

Delhi High Court · (2010) 11 DEL CK 0137

Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107

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High Courts12 Nov 2010

Shri N.D. Tiwari Vs Sh. Rohit Shekhar and Dr. Ujjwala Sharma

Delhi High Court · (2011) 1 AD 404 : (2011) 121 DRJ 170

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4), Order 23 Rule 3Constitution of India, 1950 — Article 361(4)

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High Courts12 Nov 2010Dismissed

Raheja Builders Pvt. Ltd. Vs Rathi Ferrous Trading P. Ltd.

Delhi High Court · (2011) 3 AD 113 : (2010) 1 BC 642 : (2011) 161 PLR 1

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts12 Nov 2010Dismissed

Harjit Singh Vs State

Delhi High Court · (2010) 11 DEL CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83

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High Courts12 Nov 2010Dismissed

Paradise Foam Industries Vs Pakash Radlines, Ltd. and Another

Delhi High Court · (2010) 11 DEL CK 0113

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts12 Nov 2010Dismissed

C.K. Sinha Vs Union of India (UOI)

Delhi High Court · (2011) 176 DLT 442

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High Courts12 Nov 2010Dismissed

Joginder Kaur Vs M.C.D. and Others R.P. Singh and Others Vs Lt. Governor of Delhi and Others The Punjabi Market Shopkeepers Welfare Association (Regd.) Vs Govt. of NCT of Delhi Amarjeet Kaur and Another Vs S.K. Mittal, Exe. Engineer, MCD and Others

Delhi High Court · (2010) 11 DEL CK 0079

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High Courts12 Nov 2010Dismissed

Devki Nandan Goel Vs Mahavir Prasad and Another

Delhi High Court · (2011) 176 DLT 311

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 50Punjab Relief of Indebtedness Act, 1934 — Section 31

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High Courts12 Nov 2010Allowed

Smt. Manju Madan and Another Vs New Delhi Municipal Council and Others

Delhi High Court · (2010) 11 DEL CK 0025

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High Courts12 Nov 2010Allowed

Chiranji Lal Vs State of Nct of Delhi

Delhi High Court · (2010) 11 DEL CK 0004

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 363, 364A, 376

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High Courts11 Nov 2010Dismissed

Rachna Arora Vs State and Another

Delhi High Court · (2010) 11 DEL CK 0351

Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 190, 200, 203

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High Courts11 Nov 2010Dismissed

Smt.Subhadra and Smt. Chanderwati Vs Delhi Development Authority

Delhi High Court · (2011) 1 ILR Delhi 689

Delhi Development Act, 1957 — Section 22(1), 30(1)

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High Courts11 Nov 2010Dismissed

Income Tax Officer Vs Delhi Iron Works (P.) Ltd.

Delhi High Court · (2011) 331 ITR 5 : (2010) 195 TAXMAN 372

Income Tax Act, 1961 — Section 194A(4), 2(35), 204, 276BPenal Code, 1860 (IPC) — Section 276B

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High Courts11 Nov 2010Allowed

Joginder Singh and Another Vs Ramanand and Others

Delhi High Court · (2010) 11 DEL CK 0235

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 156(3)

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High Courts11 Nov 2010Allowed

Parveen Singh @ Kalia Vs State of N.C.T. of Delhi

Delhi High Court · (2011) 1 AD 21 : (2011) 121 DRJ 166 : (2011) 1 ILR Delhi 426

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 50(1)

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High Courts11 Nov 2010Dismissed

C.S. Agarwal Vs State and Others

Delhi High Court · (2010) 11 DEL CK 0228

Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts11 Nov 2010Allowed

Rajesh Vs State

Delhi High Court · (2010) 11 DEL CK 0222

Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts11 Nov 2010Dismissed

Shri Jugveer Vs Municipal Corporation of Delhi and Others

Delhi High Court · (2010) 11 DEL CK 0221

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High Courts11 Nov 2010Dismissed

Manoj and Another Vs State

Delhi High Court · (2010) 11 DEL CK 0209

Criminal Procedure Code, 1973 (CrPC) — Section 311

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High Courts11 Nov 2010Dismissed

State Vs Sh. Ravi Singh and Others

Delhi High Court · (2010) 11 DEL CK 0204

Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

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