High Courts18 Nov 2010
Rakesh and Another Vs State of N.C.T. of Delhi
Delhi High Court · (2011) 1 AD 352 : (2011) 1 JCC 49
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 67Penal Code, 1860 (IPC) — Section 308, 34
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 30 of 197
High Courts16 Nov 2010Dismissed
Balwant Singh Vs The State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 11 DEL CK 0334
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118, 8Penal Code, 1860 (IPC) — Section 376
High Courts16 Nov 2010Disposed Off
Mr. Vikram Bakshi Vs Mrs. Sonia Khosla and Others
Delhi High Court · (2010) 11 DEL CK 0310
Arbitration and Conciliation Act, 1996 — Section 11, 8, 9Companies Act, 1956 — Section 397, 398, 402, 403Specific Relief Act, 1963 — Section 10
High Courts16 Nov 2010Dismissed
Container Corporation of India Ltd. Vs Delhi Assam Roadways Corporation Ltd.
Delhi High Court · (2011) 1 AD 127 : (2011) 2 BC 582 : (2011) 176 DLT 34
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96Railways Act, 1989 — Section 81
High Courts16 Nov 2010Allowed
Indian Renewable Energy Development Agency Ltd. Vs Sri Sai Bio Fuels Pvt. Ltd. and Others
Delhi High Court · (2010) 11 DEL CK 0296
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts16 Nov 2010Dismissed
Delhi Development Authority Vs A.S. Sachdeva and Sons
Delhi High Court · (2010) 11 DEL CK 0205
Arbitration Act, 1940 — Section 14, 17, 30
High Courts16 Nov 2010Dismissed
Kendriya Vidyalaya Sangathan Vs Shanti Acharya Sisingi
Delhi High Court · (2011) 176 DLT 341 : (2012) 1 SLJ 311
Administrative Tribunals Act, 1985 — Section 19, 33(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)
High Courts16 Nov 2010Allowed
Harpal Singh Vs State of Nct of Delhi
Delhi High Court · (2010) 11 DEL CK 0098
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 2010Dismissed
Shri Rishi Kumar Vs Delhi Development Authority and Another
Delhi High Court · (2010) 11 DEL CK 0060
Delhi Development Act, 1957 — Section 22(1)
High Courts16 Nov 2010Allowed
Subhash Chandra Vs Cottage Industries Exposition Ltd. and Others
Delhi High Court · (2010) 11 DEL CK 0020
High Courts16 Nov 2010Allowed
Vinod Mehta and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 11 DEL CK 0018
Constitution of India, 1950 — Article 14
High Courts16 Nov 2010Dismissed
Sanjay @ Vicky Vs The State (NCT of Delhi)
Delhi High Court · (2010) 11 DEL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 4
High Courts15 Nov 2010Dismissed
Balbir Singh and Others Vs Baljit Singh and Others
Delhi High Court · (2010) 11 DEL CK 0317
High Courts15 Nov 2010Dismissed
Commissioner of Income Tax Vs PNB Finance and Industries Ltd.
Delhi High Court · (2012) 248 CTR 198 : (2012) 340 ITR 50
Income Tax Act, 1961 — Section 143(1), 147, 148, 14A, 154
High Courts15 Nov 2010Disposed Off
Mukesh Vs State
Delhi High Court · (2011) CriLJ 377 : (2011) 2 RCR(Criminal) 55
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 363, 375, 376
High Courts15 Nov 2010Allowed
Rajpal Singh Vs Oriental Bank of Commerce
Delhi High Court · (2011) 1 AD 156 : (2011) 121 DRJ 199
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151
High Courts15 Nov 2010Allowed
Guangdong Fuwa Engineering Manufacturing Co. Ltd. Vs ANG Auto Limited
Delhi High Court · (2011) 162 CompCas 65 : (2010) 4 CompLJ 681 : (2010) 120 DRJ 338
Companies Act, 1956 — Section 433, 434
High Courts15 Nov 2010
Abha Tyagi and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 120 DRJ 311
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 12, 22(1), 30, 53(B)