High Courts11 Nov 2010Allowed
Ram Murti Vs State (NCT of Delhi)
Delhi High Court · (2010) 11 DEL CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34, 392, 411
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 33 of 197
High Courts11 Nov 2010Dismissed
Shri Surjeet Singh and Another Vs Shri Paramjeet Singh
Delhi High Court · (2010) 120 DRJ 602
Contract Act, 1872 — Section 202Penal Code, 1860 (IPC) — Section 120(B), 34, 380, 420, 448Registration Act, 1908 — Section 17
High Courts11 Nov 2010Dismissed
Indira Sharma Vs Kusum Shukla and Others
Delhi High Court · (2010) 11 DEL CK 0058
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts11 Nov 2010Allowed
GWM Industries Private Limited Vs Pankaj Travels Private Limited
Delhi High Court · (2010) 11 DEL CK 0040
Companies Act, 1956 — Section 391(2), 394
High Courts10 Nov 2010Dismissed
Ashok Kumar Jain Vs Delhi Development Authority
Delhi High Court · (2010) 11 DEL CK 0342
High Courts10 Nov 2010Dismissed
Sterling Holiday Resorts (India) Ltd. Vs Mr. Manohar Nirody
Delhi High Court · (2011) 1 AD 387 : (2011) 1 ILR Delhi 662
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 151, 96Limitation Act, 1963 — Section 18
High Courts10 Nov 2010Dismissed
Sukhbir Singh and Others Vs Ram Singh and Others
Delhi High Court · (2011) 176 DLT 426 : (2010) 120 DRJ 581
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 31, 2(9)Delhi Municipal Corporation Act, 1957 — Section 298Easements Act, 1882 — Section 13, 14, 4
High Courts10 Nov 2010Dismissed
Stokely Van Camp, Inc. and Another Vs Heinz India Private Ltd.
Delhi High Court · (2010) 11 DEL CK 0313
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 1, 124, 124(1), 124(5), 2(2)
High Courts10 Nov 2010Allowed
Const. Seth Pal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 ILR Delhi 404
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(1)Railway Protection Force Rules, 1987 — Rule 113, 145, 153
High Courts10 Nov 2010Allowed
Chand Miyan Vs State of Nct of Delhi
Delhi High Court · (2010) 11 DEL CK 0282
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts10 Nov 2010Dismissed
Amitabh Dhar Dubey Vs Nishi Mishra
Delhi High Court · (2011) 1 DMC 377 : (2011) 161 PLR 44 : (2011) 2 RCR(Civil) 648 : (2011) 2 RCR(Civil) 648
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152Hindu Marriage Act, 1955 — Section 24
High Courts10 Nov 2010Allowed
Anita Vs Bijender Singh
Delhi High Court · (2011) 177 DLT 686 : (2011) 1 DMC 573
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts10 Nov 2010Allowed
Times Internet Ltd. Vs Belize Domain Whois Service Ltd. and Others
Delhi High Court · (2011) 45 PTC 96
Copyright Act, 1957 — Section 2
High Courts10 Nov 2010Dismissed
State of NCT of Delhi Vs Rajender @ Jinder @ Dancer and Another
Delhi High Court · (2010) 11 DEL CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 65BPenal Code, 1860 (IPC) — Section 201, 302, 328, 34, 392
High Courts10 Nov 2010Dismissed
Praveen Kumar Wadhwa Vs Endure Capital (p) Ltd
Delhi High Court · (2011) 1 ILR Delhi 421
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106
High Courts10 Nov 2010
Jyotsna Sofat Vs Gaurav Sofat
Delhi High Court · AIR 2011 Delhi 112 : (2011) 177 DLT 739 : (2011) 1 DMC 730
Hindu Marriage Act, 1955 — Section 24
High Courts10 Nov 2010Allowed
Sanjay Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 120 DRJ 412
High Courts10 Nov 2010Dismissed
D.S.I.D.C. Ltd. Vs Baleswer Verma and Another
Delhi High Court · (2011) 1 AD 99 : (2011) 1 ARBLR 30
Arbitration and Conciliation Act, 1996 — Section 34
High Courts09 Nov 2010Dismissed
National Aviation Company of India Ltd. (Erstwhile Vayudoot Limited) Vs Ashok Kumar Parmar and Another
Delhi High Court · (2010) 11 DEL CK 0321
Constitution of India, 1950 — Article 12, 14Vayudoot Conduct, Discipline and Appeal Rules, 1989 — Rule 16(60)