Canara Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 17, 20, 24, 3(1), 4Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts01 Nov 2010Dismissed

Marico Limited Vs Agro Tech Foods Limited

Delhi High Court · (2010) 174 DLT 279 : (2010) 44 PTC 736

Trade Marks Act, 1999 — Section 107, 12, 124, 124(1), 124(5)

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High Courts01 Nov 2010Dismissed

Raj Kumar and Another Vs State and Others

Delhi High Court · (2010) 11 DEL CK 0278

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 276

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High Courts01 Nov 2010Allowed

Shefali Verma Vs Registrar of Companies

Delhi High Court · (2011) 176 DLT 37

Companies Act, 1956 — Section 56(3), 560(1)(2), 560(6)

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High Courts01 Nov 2010Disposed Off

Jagatjit Brown Forman (India) Ltd. Vs Mohit Singh

Delhi High Court · (2011) 2 BC 57 : (2010) 174 DLT 305

Companies Act, 1956 — Section 458A

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High Courts01 Nov 2010

Karan Raghav Export (P) Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2011) 196 TAXMAN 504

Finance Act, 1992 — Section 10(2A)Income Tax Act, 1922 — Section 10, 10(1), 10(2A), 14A, 2(6B)

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High Courts01 Nov 2010

Reliance Infrastructure Ltd. Vs Commissioner of Trade Taxes and Others Dharam Pal Satya Pal Ltd. and Another Vs The Commissioner, Value Added Tax and Another

Delhi High Court · (2010) 11 DEL CK 0089

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Delhi Sales Tax Act, 1975 — Section 43, 43(2), 46

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High Courts01 Nov 2010

Hem Singh Vs Army Public School

Delhi High Court · (2010) 11 DEL CK 0072

Delhi School Education Act, 1973 — Section 11, 8(3)Delhi School Education Rules, 1973 — Rule 129

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High Courts01 Nov 2010Dismissed

Durga Prashad Vs Premwati and Others

Delhi High Court · (2010) 11 DEL CK 0071

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1Delhi Rent Control Act, 1958 — Section 27

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High Courts01 Nov 2010

Charanjit Singh Vs Raj Kumari and Another

Delhi High Court · (2010) 11 DEL CK 0064

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High Courts01 Nov 2010

Ess Ess College of Education Vs National Council for Teacher Education and Another

Delhi High Court · (2010) 11 DEL CK 0063

Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(3), 15, 17National Council for Teachers Education Rules, 1997 — Rule 9

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