High Courts29 Oct 2010Dismissed
Mahesh Chand (since deceased) through L.Rs. Vs Ramesh Chand
Delhi High Court · (2010) 10 DEL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 2, 2(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 38 of 197
High Courts29 Oct 2010Allowed
N. Usha Vs Director of Education and Others
Delhi High Court · (2010) 10 DEL CK 0027
Constitution of India, 1950 — Article 30Delhi School Education Rules, 1973 — Rule 98
High Courts29 Oct 2010
Chaturanan Industries Limited and Neon Properties Private Limited Vs Kamdhenu Enterprises Limited
Delhi High Court · (2010) 10 DEL CK 0020
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts29 Oct 2010Dismissed
Gautam Kant Nimaan Vs GNCT of Delhi and Others
Delhi High Court · (2010) 174 DLT 135
Central Services Temporary (Service) Rules, 1966 — Rule 5, 5(2), 6, 6(3)Delhi Higher Judicial Services Rules, 1970 — Rule 20, 21, 22, 23Penal Code, 1860 (IPC) — Section 34, 506
High Courts29 Oct 2010Dismissed
The Vaish Coop. Adarsha Bank Ltd. Vs Sudhir Kumar Jain and Others
Delhi High Court · (2010) 174 DLT 391 : (2011) 1 ILR Delhi 321
Delhi Rent Control Act, 1958 — Section 14, 14(1), 16, 2(1), 21(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 2Transfer of Property Act, 1882 — Section 106
High Courts28 Oct 2010Dismissed
Suresh @ Bona Vs State
Delhi High Court · (2010) 10 DEL CK 0262
Arms Act, 1959 — Section 25, 25ACriminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27
High Courts28 Oct 2010Disposed Off
Systems India Pvt. Ltd. Vs Ch. Aishi Ram Batra Public Charitable Trust and Others
Delhi High Court · (2010) 10 DEL CK 0261
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts28 Oct 2010Dismissed
Mr. Lachman Dass Bhatia Vs The Commissioner of Income Tax
Delhi High Court · (2010) 10 DEL CK 0237
Income Tax Act, 1961 — Section 41
High Courts28 Oct 2010Dismissed
Pallavi Doshi Vs University of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0232
High Courts28 Oct 2010Dismissed
Voyages India P. Ltd. Vs Indian Hotels Co. Ltd.
Delhi High Court · (2011) 178 DLT 61
Advocates Act, 1961 — Section 35Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 3, Order 41 Rule 5, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts28 Oct 2010Disposed Off
R.M. Udyog Vs Secretary (Labour) and Others
Delhi High Court · (2010) 10 DEL CK 0221
Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 2010Dismissed
Mohd. Zafar, Mohd. Muzaffar, Abdul Hakim and Ms. Nazma Parveen Vs Mr. Abdul Arafin
Delhi High Court · (2011) 1 RCR(Rent) 21
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 14D, 25B, 25B(8)
High Courts28 Oct 2010Dismissed
Ajay Kumar Vs University of Delhi and Others
Delhi High Court · (2010) 10 DEL CK 0219
University Grants Commission Act, 1956 — Section 26
High Courts28 Oct 2010Dismissed
Mr. Jeevan Kumar Mehan Vs Mrs. Praveen Verma and Others
Delhi High Court · (2011) 1 AD 130 : (2011) 176 DLT 185 : (2010) 120 DRJ 478
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
High Courts28 Oct 2010Dismissed
Dr. (Smt.) Alaka Nanda Dash Vs Union of India (UOI) and Others
Delhi High Court · (2010) 10 DEL CK 0179
Constitution of India, 1950 — Article 14, 16(2), 226
High Courts28 Oct 2010Dismissed
Ashapura Minechem Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2011) 176 DLT 327
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 35, 59, 63AMines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 11(3), 11(4), 30, 6
High Courts28 Oct 2010Dismissed
Ms. Akanksha Dokania Vs Netaji Subhas Institute of Technology and Others
Delhi High Court · (2011) 176 DLT 39
Constitution of India, 1950 — Article 14
High Courts28 Oct 2010Dismissed
Shri Bhagwan Kishan Gupta Vs Smt. Rani Gupta and Others
Delhi High Court · (2010) 10 DEL CK 0126
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts28 Oct 2010
B. Kumaragowda and Sons Vs Union of India (UOI) and Others
Delhi High Court · (2011) 176 DLT 157
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 15(1), 21(2), 31, 40(2), 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(1), 11(2), 11(4), 17(4)
High Courts28 Oct 2010Allowed
South Delhi Maternity and Nursing Home (P) Ltd. Vs MCD and Others
Delhi High Court · (2011) 176 DLT 192 : (2011) 1 ILR Delhi 309
Delhi Municipal Corporation Act, 1957 — Section 126, 129, 341, 346(2)