Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 19, 19(1), 19(2), 2Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 32, 33, 35, 38, 38(1)Ancient Monuments Preservation Act, 1904 — Section 3(3)

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High Courts26 Oct 2010Dismissed

New India Assurance Co. Ltd. Vs Nanua and Others

Delhi High Court · (2010) 10 DEL CK 0263

Workmens Compensation Act, 1923 — Section 30, 4(4)

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High Courts26 Oct 2010Dismissed

S.L. Sachdev and Another Vs Union of India (UOI) and Another

Delhi High Court · (2010) 10 DEL CK 0249

Delhi Development Act, 1957 — Section 41(3)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 29, 30

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High Courts26 Oct 2010Dismissed

P.K. Maheshwari Vs C.B.I. and Another

Delhi High Court · (2010) 10 DEL CK 0235

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts26 Oct 2010Disposed Off

Pyare Lal Vs The State (NCT of Delhi)

Delhi High Court · (2011) 7 RCR(Criminal) 2053

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304(B), 34, 498(A)

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High Courts26 Oct 2010Dismissed

S.L. Sachdev Vs DDA and Another

Delhi High Court · (2010) 120 DRJ 359

Delhi Development Act, 1957 — Section 41(3)

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High Courts26 Oct 2010Allowed

Shri Ram Avadh Vs Govt. of India Stationery Office and Others

Delhi High Court · (2010) 10 DEL CK 0209

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High Courts26 Oct 2010Dismissed

State of NCT of Delhi Vs Chanderpal and Others

Delhi High Court · (2010) 10 DEL CK 0205

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(1), 482Limitation Act, 1963 — Section 5

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High Courts26 Oct 2010Allowed

Bhupinder Singh Vs Hill Elliott and Co. Ltd.

Delhi High Court · (2011) 1 AD 309 : (2010) 120 DRJ 698

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6General Clauses Act, 1897 — Section 27

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High Courts26 Oct 2010Dismissed

Assistant Professor Salahuddin Vs Vice Chancellor of J.M.I. University and Others

Delhi High Court · (2010) 10 DEL CK 0163

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High Courts26 Oct 2010Disposed Off

Delhi Development Authority Vs The Presiding Officer, Labour Court No. 1 and Others

Delhi High Court · (2011) 1 AD 648 : (2010) 174 DLT 387 : (2011) 128 FLR 250 : (2011) 3 LLJ 565

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 25F, 25H

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High Courts26 Oct 2010Allowed

Rajesh Khanna and Another Vs The State (Govt. of NCT of Delhi)

Delhi High Court · (2010) 174 DLT 150 : (2011) 5 RCR(Criminal) 198

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(B)

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High Courts26 Oct 2010Allowed

Bhushan Kumar Vs Union of India (UOI) and Others

Delhi High Court · (2010) 10 DEL CK 0129

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High Courts26 Oct 2010Dismissed

Satinder Kumar Vs LT. Governor NCT of Delhi and Another

Delhi High Court · (2011) 128 FLR 993 : (2011) 3 LLJ 582 : (2011) LLR 483

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High Courts26 Oct 2010

Ms. Bessy Edison and Another Vs Indira Gandhi National Open University and Others

Delhi High Court · (2011) 176 DLT 335 : (2011) 121 DRJ 238

Constitution of India, 1950 — Article 142, 226Indian Nursing Council Act, 1947 — Section 10(2), 11, 12, 13

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High Courts26 Oct 2010Dismissed

Sh. Surender Kumar Gupta, (through Dr. Manju Gupta) Daughter and Attorney of Petitioner Vs Sh. Mahender Kumar Gupta

Delhi High Court · (2010) 10 DEL CK 0092

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Partition Act, 1893 — Section 2, 3

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High Courts26 Oct 2010Dismissed

M.R. Maurya Vs Tribal-Co-operative Marketing Development Federation of India Ltd. (Triffed) and Others

Delhi High Court · (2010) 10 DEL CK 0076

Constitution of India, 1950 — Article 226

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