High Courts28 Sept 2010
Ashok Kamal Capital Builders Pvt. Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 09 DEL CK 0360
Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 53 of 197
High Courts28 Sept 2010
Babita Gupta Vs State and Another
Delhi High Court · (2010) 09 DEL CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 468
High Courts28 Sept 2010Dismissed
Greaves Cotton Limited Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) 128 FLR 368 : (2011) 3 LLJ 421 : (2011) LLR 244 : (2012) 1 SLJ 283
Companies Act, 1956 — Section 17A, 3Constitution of India, 1950 — Article 226, 227
High Courts28 Sept 2010
Go Airlines (India) Pvt. Ltd. Vs Manmohan Sharma and Others
Delhi High Court · (2011) 2 LLJ 57
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Sept 2010Allowed
Jawaharlal Nehru University Vs Sh. D.K. Pandey
Delhi High Court · (2010) 120 DRJ 28 : (2011) LLR 10
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts28 Sept 2010Dismissed
Govt. of U.P. Vs S.A. Khan, Sole Proprietor of National Road Constructions
Delhi High Court · (2010) 09 DEL CK 0306
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Sept 2010Dismissed
Ram Mohan Maheshwari Vs Prem Inderjit Khurana and Others
Delhi High Court · (2010) 09 DEL CK 0303
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 6AEvidence Act, 1872 — Section 91, 92
High Courts28 Sept 2010Dismissed
Sh. Subhash Chander Vohra Vs Sh. Hans Raj and Others
Delhi High Court · (2010) 09 DEL CK 0293
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Sept 2010Dismissed
Commissioner of Income Tax Vs M.S. Bindra and Sons (P.) Ltd.
Delhi High Court · (2011) 336 ITR 125 : (2011) 198 TAXMAN 451
Income Tax Act, 1961 — Section 260A, 271, 271(1), 276C, 41(1)
High Courts28 Sept 2010Allowed
Raghuraj Singh Vs Col. A.K. Yadav (C.O.) and Others
Delhi High Court · (2010) 09 DEL CK 0192
Army Act, 1950 — Section 164(2)Army Rules, 1954 — Rule 22
High Courts28 Sept 2010Dismissed
Ms. Megha Manchanda Vs Saurabh Sharma
Delhi High Court · (2010) 173 DLT 25 : (2010) 2 DMC 823 : (2010) 119 DRJ 607 : (2011) 2 RCR(Civil) 99
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 28, 9
High Courts28 Sept 2010Allowed
Bala Vs Dhirender
Delhi High Court · (2010) 09 DEL CK 0121
Hindu Marriage Act, 1955 — Section 24
High Courts28 Sept 2010Dismissed
Ascent Constructions Pvt. Ltd. Vs Standard Sales Agencies
Delhi High Court · (2010) 09 DEL CK 0120
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Sept 2010
Sri Kanchi Kamakoti Peetam Charitable Trust, Sut Academy of Medical Sciences Vs Union of India (UOI) and Another
Delhi High Court · (2010) 09 DEL CK 0095
Constitution of India, 1950 — Article 142, 226
High Courts28 Sept 2010Dismissed
Indira Kali Vs Director, Social Welfare
Delhi High Court · (2010) 09 DEL CK 0059
Constitution of India, 1950 — Article 226
High Courts28 Sept 2010
Dr. Mundhe Kailas Maharudra Vs AIIMS and Others
Delhi High Court · (2010) 119 DRJ 611
High Courts28 Sept 2010Dismissed
Virender Singh and Others Vs Financial Commissioner and Others
Delhi High Court · (2010) 09 DEL CK 0054
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1), 21(2), 21(3), 42
High Courts28 Sept 2010Dismissed
A.S. Kela Vs Chandra Meshwari and Another
Delhi High Court · (2010) 09 DEL CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Sept 2010
Mace Plastronics Pvt. Ltd. Vs The Registrar of Companies
Delhi High Court · (2010) 119 DRJ 683 : (2010) 104 SCL 277
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)