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Delhi High Court judgments, 2010

3,927 judgments · page 54 of 197

High Courts28 Sept 2010Dismissed

Sh. Labhu Lal Vs Smt. Sandhya Gupta

Delhi High Court · (2010) 173 DLT 318 : (2010) 119 DRJ 599 : (2011) 1 RCR(Rent) 115

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)
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High Courts27 Sept 2010Disposed Off

Ramdhan Vs Delhi Jal Board

Delhi High Court · (2010) 173 DLT 470

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Penal Code, 1860 (IPC) — Section 306, 34, 420, 506
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High Courts27 Sept 2010Dismissed

Anil Pandey Vs IDBI Bank Ltd.

Delhi High Court · (2010) 09 DEL CK 0174

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts27 Sept 2010Dismissed

Arvind Kumar Adukia Vs State of NCT of Delhi and Another

Delhi High Court · (2010) 173 DLT 738 : (2011) 1 JCC 98 : (2011) 6 RCR(Criminal) 1298

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 195(1), 195(1)(3), 340Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175
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High Courts27 Sept 2010Dismissed

Renu Mittal Vs Anil Mittal and Others

Delhi High Court · (2010) 173 DLT 269 : (2010) 2 DMC 775 : (2010) 119 DRJ 306

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 12(2)
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