High Courts24 Sept 2010Dismissed
Director of Income Tax (Exemptions) Vs Delhi International Football League
Delhi High Court · (2010) 09 DEL CK 0328
Income Tax Act, 1961 — Section 12AA, 2(15), 260A
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 56 of 197
High Courts24 Sept 2010Allowed
Sukhdev Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 120 DRJ 377
High Courts24 Sept 2010Dismissed
Jasmeet Kaur Vs Pawan Kumar
Delhi High Court · (2010) 119 DRJ 594 : (2010) 6 ILR Delhi 806 : (2011) 161 PLR 6 : (2011) 2 RCR(Civil) 644 : (2011) 2 RCR(Civil) 644
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 366, 420, 468, 471
High Courts24 Sept 2010Allowed
Nandan Singh Manral Vs State and Others
Delhi High Court · (2011) 2 RCR(Criminal) 271
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 2
High Courts24 Sept 2010Allowed
State thru. C.B.I. Vs R.P. Tiwari
Delhi High Court · (2010) 09 DEL CK 0226
Limitation Act, 1963 — Section 5
High Courts24 Sept 2010Allowed
Virender Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 AD 344
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27, 30
High Courts24 Sept 2010
Fusion Toonz Vs Bhasin Infotech and Infrastructure Pvt. Ltd. and Others
Delhi High Court · (2010) 44 PTC 729
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Copyright Act, 1957 — Section 17
High Courts24 Sept 2010Dismissed
Mr. Murari Lal (Deceased) (through Shri Pawan Kumar Arora, Legal heir and Son) Vs Shri Sunder Singh and Another and Shri Balbir Singh both and Another
Delhi High Court · (2010) 172 DLT 402 : (2010) 119 DRJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, 47Constitution of India, 1950 — Article 226, 227
High Courts24 Sept 2010
Employees State Insurance Corporation Vs Niranjan Industries
Delhi High Court · (2011) 128 FLR 164 : (2011) 1 LLJ 797
Employees State Insurance Act, 1948 — Section 44, 45, 45(2), 45A, 45A(I)
High Courts24 Sept 2010Dismissed
Commissioner of Income Tax Vs Anil Kumar Batra
Delhi High Court · (2010) 09 DEL CK 0026
Income Tax Act, 1961 — Section 144, 145(3), 260A
High Courts24 Sept 2010Dismissed
Supriya Pharmaceuticals Ltd. Vs Ramesh Dugar and Others
Delhi High Court · (2010) 09 DEL CK 0017
Constitution of India, 1950 — Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(2), 17(3), 18, 18(2), 18(2)(1)
High Courts23 Sept 2010Dismissed
Bhajan Singh Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 09 DEL CK 0391
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Sept 2010
Dharmendra Kr. Lila Vs Registrar of Companies
Delhi High Court · (2011) 161 CompCas 301 : (2011) 1 ILR Delhi 158 : (2010) 104 SCL 275
Companies Act, 1956 — Section 62, 63, 68Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Sept 2010
Shubhnit Hans Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2010) 09 DEL CK 0389
High Courts23 Sept 2010Dismissed
Sh. Surinder Singh Vs Sh. Jasbir Singh
Delhi High Court · (2010) 172 DLT 611 : (2011) 1 RCR(Rent) 70
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts23 Sept 2010Allowed
Ganesh Polytex Ltd. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 260 LLJ 362
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 49(3)Foreign Exchange Regulation Act, 1973 — Section 18, 18(1), 18(2), 18(3), 51
High Courts23 Sept 2010Dismissed
CIT Vs Sikka Overseas P. Ltd.
Delhi High Court · (2011) 197 TAXMAN 167
Income Tax Act, 1961 — Section 254(2), 260(A)
High Courts23 Sept 2010Dismissed
Deepak Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0242
High Courts23 Sept 2010Allowed
Mrs. Jamuna Moorjani Vs State
Delhi High Court · (2010) 09 DEL CK 0238
Succession Act, 1925 — Section 234, 281
High Courts23 Sept 2010Dismissed
Commissioner of Income Tax Vs Sikka Overseas (P.) Ltd.
Delhi High Court · (2010) 328 ITR 641
Income Tax Act, 1961 — Section 254(2), 260A