High Courts23 Sept 2010Dismissed
Mohd. Mubarak Vs Mohd. Azam
Delhi High Court · (2010) 09 DEL CK 0170
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 57 of 197
High Courts23 Sept 2010
The Commissioner of Income Tax-V Vs Perot Systems TSI (India) Ltd.
Delhi High Court · (2012) 349 ITR 563 : (2011) 199 TAXMAN 119
Income Tax Act, 1961 — Section 10A
High Courts23 Sept 2010Dismissed
Shree Raj Travels and Tours Ltd. and Others Vs Destination of the World (Subcontinent) Private Limited
Delhi High Court · (2010) 4 BC 494 : (2011) 166 CompCas 26 : (2010) 119 DRJ 75 : (2010) 104 SCL 127
Companies (Court) Rules, 1959 — Rule 4(4)Companies Act, 1956 — Section 262, 291, 292A, 293A(2), 297(4)Criminal Procedure Code, 1973 (CrPC) — Section 251
High Courts23 Sept 2010Dismissed
M.K. Ahuja Vs Syndicate Bank
Delhi High Court · (2011) 1 LLJ 325
Constitution of India, 1950 — Article 226, 227
High Courts23 Sept 2010Allowed
Sh. Ravinder Singh Sandhu Vs Smt. Ravneet Kaur Sandhu, Sh. Harbhajan Singh Paintal, Smt. Darshan Kaur Paintal and Sh. Prabhleen Singh Paintal
Delhi High Court · (2010) 119 DRJ 643
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 151Hindu Marriage Act, 1955 — Section 13(1A)Protection of Women From Domestic Violence Act, 2005 — Section 17
High Courts22 Sept 2010Dismissed
Anjali Aggarwal Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0414
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 34, 506
High Courts22 Sept 2010Dismissed
Ajay Jain Vs Registrar of Companies NCT of Delhi and Haryana
Delhi High Court · (2012) 107 CLA 450 : (2012) 170 CompCas 164 : (2010) 119 DRJ 545
Companies Act, 1956 — Section 628, 63Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts22 Sept 2010Dismissed
Kiran Kumar Vs State of Delhi
Delhi High Court · (2010) 09 DEL CK 0408
Penal Code, 1860 (IPC) — Section 302
High Courts22 Sept 2010Dismissed
Dr. Arvind Kumar Pandey and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0350
Guru Gobind Singh Indraprastha University Act, 1998 — Section 16, 21, 28, 4(2)
High Courts22 Sept 2010Disposed Off
Smt. Rajo Garg (Rajo Gupta) Vs Delhi Cantonment Board and Others
Delhi High Court · (2010) 09 DEL CK 0317
Central Civil Services (Pension) Rules, 1972 — Rule 26(2)Constitution of India, 1950 — Article 226
High Courts22 Sept 2010Allowed
Bhartiya International Ltd. Vs Amar Singh and Another
Delhi High Court · (2010) 09 DEL CK 0316
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25, 25B, 25F, 25S
High Courts22 Sept 2010Disposed Off
Anil Kumar Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2010) 09 DEL CK 0249
High Courts22 Sept 2010Dismissed
Shri Anil Goyal Vs Smt. Anupama Goyal
Delhi High Court · (2010) 09 DEL CK 0233
Hindu Marriage Act, 1955 — Section 24
High Courts22 Sept 2010Dismissed
Vinod Kumar Kanojia Vs Union of India (UOI) and Others
Delhi High Court · AIR 2011 Delhi 73 : (2011) 1 ILR Delhi 151
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts22 Sept 2010Dismissed
Mohd. Asif Vs The State and Another
Delhi High Court · (2010) 09 DEL CK 0225
Succession Act, 1925 — Section 384
High Courts22 Sept 2010
Director of Income Tax Vs Snc Lavalin International Inc.
Delhi High Court · (2011) 332 ITR 314 : (2011) 199 TAXMAN 247
Income Tax Act, 1961 — Section 115A, 234B, 9(1)
High Courts22 Sept 2010Dismissed
Pradesh Bera @ Pinto Bera, Sanjay and Gooju @ Fozu and Abdul Latif Vs State and Others
Delhi High Court · (2010) 09 DEL CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Evidence Act, 1872 — Section 106, 114, 24, 25, 26Penal Code, 1860 (IPC) — Section 302, 376, 404, 410, 411
High Courts22 Sept 2010
Artlife Wellness Products Pvt. Ltd. Vs Dr. (Mrs.) Nirmala Taneja and Another
Delhi High Court · (2010) 09 DEL CK 0199
Transfer of Property Act, 1882 — Section 107
High Courts22 Sept 2010Allowed
University of Delhi Vs Bombay Patel Welfare Society
Delhi High Court · (2010) 09 DEL CK 0154
Constitution of India, 1950 — Article 30(1)Delhi Rent Control Act, 1958 — Section 3, 4, 6, 9Delhi University Act, 1922 — Section 4, 5
High Courts22 Sept 2010Dismissed
Insp. (M) S.S. Panwar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0116