High Courts24 Dec 2010
Ranbir Kumar Gugneja Vs Continental Engines Ltd. and Others
Delhi High Court · (2011) 1 AD 462 : (2011) 121 DRJ 497
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Limitation Act, 1963 — Article 7, 19
COURT ARCHIVE
Delhi High Court judgments, 2010
4,277 judgments · page 2 of 214
High Courts24 Dec 2010
Vishal Chand Jain @ V.C. Jain Vs C.B.I.
Delhi High Court · (2011) 1 JCC 570 : (2011) 3 RCR(Criminal) 304
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts24 Dec 2010
Jai Singh and Another Vs The State (Delhi Admn)
Delhi High Court · (2011) 1 JCC 556
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 293, 302, 307, 308, 313
High Courts24 Dec 2010
DLF Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2011) 2 AD 745 : (2011) 121 DRJ 427 : (2011) 263 ELT 321 : (2011) 21 STR 212
Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 12, 2, 9General Agreement on Trade in Services — Article 1
High Courts24 Dec 2010
Lachman Dass Bhatia Hingwala (P.) Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2011) 1 AD 537 : (2011) 237 CTR 117 : (2011) 121 DRJ 451 : (2011) 330 ITR 243 : (2011) 196 TAXMAN 563
Constitution of India, 1950 — Article 141, 226, 227Income Tax (Appellate Tribunal) Rules, 1963 — Rule 24Income Tax Act, 1961 — Section 254
High Courts24 Dec 2010Dismissed
Manvir Singh Vs State
Delhi High Court · (2010) 12 DEL CK 0145
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 100, 157, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Dec 2010Dismissed
Walchandnagar Industries Ltd. Vs Saraswati Industrial Syndicate Ltd. Overseas Infrastructure Alliance India Pvt. Ltd. Vs Uttam Sucrotech International Pvt. Ltd.
Delhi High Court · (2011) 3 AD 11 : (2011) 178 DLT 768 : (2011) 2 ILR Delhi 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 3, Order 1 Rule 9, Order 2 Rule 2Constitution of India, 1950 — Article 3, 4Delhi High Court Act, 1966 — Section 10, 5(2)
High Courts24 Dec 2010Allowed
Amir Chand Singla Vs Land Acquisition Collector (South West) and Others
Delhi High Court · (2011) 121 DRJ 415
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 18, 28A
High Courts24 Dec 2010
HT Media Limited Vs Legalpundits International Services Pvt. Ltd.
Delhi High Court · (2010) 12 DEL CK 0085
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151
High Courts24 Dec 2010Dismissed
H.T. Media LTD. Vs Municipal Corporation of Delhi
Delhi High Court · (2011) 177 DLT 641
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 142, 142(1), 143, 42, 5
High Courts24 Dec 2010Allowed
Major General Kapil Mehra and Others Vs Union of India (UOI) and Another
Delhi High Court · (2011) 176 DLT 361
Land Acquisition Act, 1894 — Section 17, 17(1), 17(3)(A), 17(4), 18
High Courts24 Dec 2010
Sunil Kumar Vs State
Delhi High Court · (2011) 1 JCC 63
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 50
High Courts24 Dec 2010Dismissed
Sanjay Tyagi Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 12 DEL CK 0054
Companies Act, 1956 — Section 391Penal Code, 1860 (IPC) — Section 120B, 193, 196, 205, 420
High Courts24 Dec 2010
Surender Kumar Jain Vs Jyoti and Another
Delhi High Court · (2010) 12 DEL CK 0053
High Courts24 Dec 2010
Sh. Manoj Kumar and Another Vs Sh. Bhagwan Dass @ Bhahmchari
Delhi High Court · (2010) 12 DEL CK 0035
Evidence Act, 1872 — Section 165
High Courts24 Dec 2010Dismissed
Anil Dhingra Vs Commissioner, MCD and Others
Delhi High Court · (2010) 12 DEL CK 0034
High Courts24 Dec 2010
Commisioner of Income Tax Vs Oswal Agro Mills Ltd.
Delhi High Court · (2011) 238 CTR 113 : (2012) 341 ITR 467 : (2011) 197 TAXMAN 25
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 32, 32(1), 41(2), 43(6)Taxation Laws (Amendment) Act, 1986 — Section 32
High Courts23 Dec 2010Dismissed
Ex. N.K. Krishnan Kumar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts23 Dec 2010Dismissed
Lance Naik Banwart Lal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 181 DLT 370
Border Security Force Rules, 1969 — Rule 19, 28A, 6Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Dec 2010Allowed
Shri Hans Raj Vs Shri Bhajan Singh
Delhi High Court · (2010) 12 DEL CK 0233
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 50Transfer of Property Act, 1882 — Section 106, 111, 114