High Courts20 Dec 2010
Holiday Home Vs R.P. Kapur Huf
Delhi High Court · (2010) 12 DEL CK 0141
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Evidence Act, 1872 — Section 116
COURT ARCHIVE
Delhi High Court judgments, 2010
4,277 judgments · page 7 of 214
High Courts20 Dec 2010Allowed
Union of India (UOI) Vs Sanjeev Kumar Jha and Another
Delhi High Court · (2010) 12 DEL CK 0140
Civil Services Examination Rules — Rule 19, 2
High Courts20 Dec 2010Allowed
The President, Indian Languages Newspapers Association Vs The Registrar of Newspapers for India, Ministry of Information and Broadcasting
Delhi High Court · (2010) 12 DEL CK 0139
Press and Registration of Books Act, 1867 — Section 19(B)(2), 19(D), 19(E), 19(F), 19(I)
High Courts20 Dec 2010
Govt. of Nct of Delhi and Others Vs Deepak Kumar
Delhi High Court · (2010) 12 DEL CK 0138
Administrative Tribunals Act, 1985 — Section 3(Q)Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 310, 311, 311(2)
High Courts20 Dec 2010Allowed
AIIMS Vs Dr. N.N. Sarkar and Others Dr. Anand Kumar Vs Union of India (UOI)
Delhi High Court · (2010) 12 DEL CK 0137
Indian Medical Council Act, 1956 — Section 13(3)
High Courts20 Dec 2010
Smt. Sudha Sharma and Others Vs Smt. Swadesh Bhaskar and Others
Delhi High Court · (2010) 12 DEL CK 0120
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 23Specific Relief Act, 1963 — Section 19
High Courts20 Dec 2010Dismissed
Ashraf Khan Vs State and Another
Delhi High Court · (2011) 3 BC 680
Criminal Procedure Code, 1973 (CrPC) — Section 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Dec 2010
O.P. Khullar and Others Vs MCD and Others
Delhi High Court · (2010) 12 DEL CK 0106
High Courts20 Dec 2010
Sarwan Ram Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 12 DEL CK 0082
Central Civil Services (Pension) Rules, 1972 — Rule 18, 19(1)
High Courts20 Dec 2010Dismissed
State Vs Amit Tripathi
Delhi High Court · (2010) 12 DEL CK 0080
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Limitation Act, 1963 — Section 5
High Courts20 Dec 2010Allowed
Shri Surinder Singh Bhasin Vs United India Insurance Company Ltd.
Delhi High Court · (2010) 12 DEL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, 96
High Courts20 Dec 2010Allowed
Ribu Kurian Ninan Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 JCC 301
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(3), 5(A), 8Constitution of India, 1950 — Article 21, 22, 22(5), 226Customs Act, 1962 — Section 108, 110, 110(2), 110(A), 113
High Courts20 Dec 2010
Adeeb Warsi and Others Vs State and Another
Delhi High Court · (2011) 1 JCC 113 : (2011) 2 RCR(Criminal) 85
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts20 Dec 2010Allowed
Jawahar Lal University Vs Birbal Tokas
Delhi High Court · (2010) 12 DEL CK 0033
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts20 Dec 2010
S.L. Dutta and Another Vs Suresh Srivastava
Delhi High Court · (2010) 12 DEL CK 0032
Delhi School Education Act, 1973 — Section 8, 8(3)Delhi School Education Rules, 1973 — Rule 112, 112(14), 112(4), 112(6), 112(7)Evidence Act, 1872 — Section 114
High Courts20 Dec 2010Allowed
Usha Construction Co. Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 12 DEL CK 0025
Delhi Municipal Corporation Act, 1957 — Section 116(2), 154(1)
High Courts20 Dec 2010Dismissed
Satwant Singh Devgan Vs Delhi Development Authority and Another
Delhi High Court · (2010) 12 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Delhi Development Act, 1957 — Section 22(1)
High Courts20 Dec 2010Dismissed
Maya Devi and Others Vs Union of India (UOI)
Delhi High Court · (2011) 3 AD 138
High Courts20 Dec 2010
Mr. Malik Mohammed Tahseen Vs Syed Aijaz Hasan
Delhi High Court · (2011) 122 DRJ 559
Specific Relief Act, 1963 — Section 12, 16, 20, 21, 23