COURT ARCHIVE

Delhi High Court judgments, 2009

4,231 judgments · page 78 of 212

High Courts26 Aug 2009Dismissed

Madan Kukreja Vs Banque Scalbert Dupont S.A. and Another

Delhi High Court · (2009) 164 DLT 277 : (2010) 8 RCR(Civil) 992

Arbitration and Conciliation Act, 1996 — Section 45Civil Procedure Code, 1908 (CPC) — Section 19, 20Companies Act, 1948 — Section 106

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High Courts26 Aug 2009Dismissed

Jain Steel and Power Ltd. Vs National Environment Appellate Authority and Others

Delhi High Court · (2009) 164 DLT 504 : (2010) 7 RCR(Civil) 1763

National Environment Appellate Authority (Appeal) Rules, 1997 — Rule 5National Environment Appellate Authority Act, 1997 — Section 11

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High Courts26 Aug 2009

Ms. Anupam Gupta Vs Mr. Manish Aggarwal and Others

Delhi High Court · (2009) 08 DEL CK 0120

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts26 Aug 2009Allowed

Sh. Sukhinder Singh, Sh. Madhav Inder Singh, Sh. Manav Inder Singh and Sh. Simar Inder Singh Vs Sh. Gurbux Singh and Others

Delhi High Court · (2009) 162 DLT 433 : (2010) 7 RCR(Civil) 1177

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 8, Order 11 Rule 9, Order 22 Rule 3, Order 22 Rule 9

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High Courts26 Aug 2009Dismissed

Shri Satya Pal Singh Vs Municipal Corporation of Delhi

Delhi High Court · (2009) 08 DEL CK 0087

Constitution of India, 1950 — Article 226

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High Courts25 Aug 2009Allowed

Northern India Motor Company Vs Commissioner Vat, Department of Trade and Taxes

Delhi High Court · (2009) ILR Delhi 219 Supp : (2009) 25 VST 466

Delhi Sales Tax Act, 1975 — Section 5Delhi Value Added Tax Act, 2004 — Section 14, 28, 28(2), 74, 81

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High Courts25 Aug 2009Dismissed

The Crown Commercial House and Others Vs ICICI Bank and Others

Delhi High Court · (2009) 162 DLT 427 : (2010) 7 RCR(Civil) 1173

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

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High Courts25 Aug 2009Dismissed

Jain Exports P. Ltd. and Another Vs Union of India (UOI)

Delhi High Court · (2010) 250 ELT 15

Central Excises and Salt Act, 1944 — Section 11A(1), 11A(2), 11ACCustoms Act, 1962 — Section 127Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2)

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High Courts25 Aug 2009Allowed

Sudesh Marwah Vs Virpal and Others

Delhi High Court · (2009) 08 DEL CK 0320

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High Courts25 Aug 2009

Mrs. Sushila @ Babli and Another Vs Mr. Rambir Singh

Delhi High Court · (2009) 08 DEL CK 0312

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20

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High Courts25 Aug 2009Dismissed

Commissioner of Income Tax Vs Honda Siel Power Products Ltd.

Delhi High Court · (2009) 08 DEL CK 0294

Income Tax Act, 1961 — Section 260A, 37(1)

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High Courts25 Aug 2009Dismissed

Woodfun Vs National Thermal Power Corporation Ltd.

Delhi High Court · (2009) 08 DEL CK 0293

Arbitration and Conciliation Act, 1996 — Section 34, 75, 81

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High Courts25 Aug 2009Dismissed

Sukhbiri Devi and Others Vs UOI and Others

Delhi High Court · (2010) 1 CivCC 802 : (2010) 8 RCR(Civil) 379

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 17

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High Courts25 Aug 2009Dismissed

Commissioner of Income Tax Vs Standing Conference of Public Enterprises (Scope)

Delhi High Court · (2009) 319 ITR 179

Income Tax Act, 1961 — Section 148

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High Courts25 Aug 2009Dismissed

Shri R.K. Mehra Vs United India Insurance Co.

Delhi High Court · (2009) 08 DEL CK 0277

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High Courts25 Aug 2009Dismissed

HB Stockholdings Ltd. Vs DCM Shriram Industries Ltd. and Others

Delhi High Court · (2010) 156 CompCas 54 : (2010) 1 CompLJ 379 : (2009) 163 DLT 443 : (2010) 7 RCR(Civil) 2142

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 9Companies Act, 1956 — Section 155, 192A, 209, 210, 211Securities and Exchange Board of India Act, 1992 — Section 15Y

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High Courts25 Aug 2009Disposed Off