High Courts17 Feb 2009Dismissed
State (GNCT) of Delhi Vs Sarwar Siddiqui
Delhi High Court · (2009) 02 DEL CK 0238
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 212 of 238
High Courts17 Feb 2009Dismissed
Smt. Kaushal Aggarwal and Another Vs Ashok Malhotra and Others
Delhi High Court · (2009) 02 DEL CK 0235
Delhi Rent Control Act, 1958 — Section 14(1)Transfer of Property Act, 1882 — Section 53A
High Courts17 Feb 2009
Shashi Sharma and Others Vs Ravi Kumar and Others
Delhi High Court · (2009) 02 DEL CK 0217
High Courts17 Feb 2009
Court on its Own Motion Vs Swaran Singh Banda
Delhi High Court · (2010) 6 RCR(Criminal) 1020
High Courts17 Feb 2009
Mohan Swami Nathan Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0178
Constitution of India, 1950 — Article 226, 227
High Courts17 Feb 2009Dismissed
Vardhman Properties Ltd. Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2009) 02 DEL CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 173, 260(1), 262, 263, 264Electricity Act, 2003 — Section 135, 136, 137, 138, 139
High Courts17 Feb 2009Dismissed
Govardhan Dass Vs The State (G. N.C.T. of Delhi)
Delhi High Court · (2009) 02 DEL CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts17 Feb 2009Allowed
Punj Lioyd Ltd. Vs National Highways Authority of India
Delhi High Court · (2009) 5 ILR Delhi 191
Arbitration Act, 1940 — Section 11, 20, 7Arbitration and Conciliation Act, 1996 — Section 16, 28, 43(3)Contract Act, 1872 — Section 28
High Courts17 Feb 2009
Gian Chand Mehta Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0138
Arbitration Act, 1940 — Section 14, 15, 16, 16(1), 16(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 26Limitation Act, 1963 — Article 119
High Courts17 Feb 2009
Madhava Hytech Engineers Pvt. Ltd. Vs Airports Authority of India
Delhi High Court · (2009) 02 DEL CK 0137
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11(6), 7, 8
High Courts17 Feb 2009
Sunita Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0117
High Courts17 Feb 2009Allowed
Mr. Subhash Chander Gupta Vs Thanigai Murugan Restaurants (P) Ltd.
Delhi High Court · (2009) 02 DEL CK 0116
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts17 Feb 2009Dismissed
Ravi Raj Gupta and Others Vs Hans Raj Gupta and Co. (P) Ltd. and Others
Delhi High Court · (2009) 151 CompCas 502
High Courts17 Feb 2009
Swaran Singh Banda Vs Manpreet Singh Chhatwal and Others
Delhi High Court · (2010) 7 RCR(Civil) 1538
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6D, Order 8 Rule 6E
High Courts17 Feb 2009Dismissed
Kushal Kumar Vs Central Bureau of Investigation and Another
Delhi High Court · (2009) 7 ILR Delhi 63
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 401Income Tax (Certificate Proceedings) Rules, 1962 — Rule 60, 61, 62, 63, 63(2)Penal Code, 1860 (IPC) — Section 120B
High Courts17 Feb 2009
Mohd. Salauddin Vs The State (N.C.T. of Delhi)
Delhi High Court · (2009) 02 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 482Penal Code, 1860 (IPC) — Section 306, 34, 498A, 509, 63
High Courts17 Feb 2009Allowed
Chotti Devi and Others Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2010) ACJ 2237
High Courts17 Feb 2009
Asian Center for Organization Research and Development Vs Deputy Director of Income Tax (E)
Delhi High Court · (2009) 180 TAXMAN 175
High Courts16 Feb 2009
Vijay Jain Vs Commissioner of Income Tax
Delhi High Court · (2009) 180 TAXMAN 72
Income Tax Act, 1961 — Section 69B
High Courts16 Feb 2009
Smt. Kunni Miglani Vs Smt. Leela Miglani and Others
Delhi High Court · (2009) 02 DEL CK 0286