High Courts19 Feb 2009Dismissed
Shyam Singh Vs State
Delhi High Court · (2009) 02 DEL CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 313
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 211 of 238
High Courts19 Feb 2009Allowed
Krishan Kumar Vs Syndicate Bank and Another
Delhi High Court · (2009) 02 DEL CK 0263
Evidence Act, 1872 — Section 101, 102, 73
High Courts19 Feb 2009Disposed Off
Thakur Arora Vs The State NCT of Delhi and Another
Delhi High Court · (2010) 6 RCR(Criminal) 1272
Criminal Procedure Code, 1973 (CrPC) — Section 255, 320(8), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts19 Feb 2009Dismissed
Supreme Hi-Fidelity Pvt. Ltd. Vs Streamline Car Decorators
Delhi High Court · (2009) 02 DEL CK 0223
Arbitration and Conciliation Act, 1996 — Section 11(5)
High Courts19 Feb 2009
Commissioner of Income Tax, Delhi - III Vs Samtel India Ltd.
Delhi High Court · (2009) 02 DEL CK 0218
Income Tax Act, 1961 — Section 154, 80HHC
High Courts19 Feb 2009
Bishanswarup Ram Krishan and Others and Mahesh Agro P. Ltd. and Others Vs STC of India Ltd.
Delhi High Court · (2009) 5 ILR Delhi 205
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141
High Courts19 Feb 2009Allowed
Rohtas and Others Vs State and Another
Delhi High Court · (2009) 02 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts19 Feb 2009Dismissed
Suraj Pal Vs State
Delhi High Court · (2009) 02 DEL CK 0168
Penal Code, 1860 (IPC) — Section 302, 324
High Courts19 Feb 2009
Sushil Kumar and Others Vs Rajbir Singh and Others
Delhi High Court · (2009) 02 DEL CK 0124
High Courts19 Feb 2009Allowed
Major General A.K. Kapur, VSM Vs Union of India (UOI) and Others
Delhi High Court · (2009) 2 SLJ 365 : (2009) 7 SLR 567
High Courts19 Feb 2009Dismissed
Sonia Overseas (P) Ltd. Vs Asst. Commr., Customs
Delhi High Court · (2009) 157 DLT 503 : (2009) 163 ECR 4 : (2009) 244 ELT 30 : (2010) 8 RCR(Civil) 1328
High Courts18 Feb 2009Dismissed
Alex P. Mohan Vs Govt. NCT Delhi and Others
Delhi High Court · (2009) 02 DEL CK 0264
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25K, 25O, 25O(6)
High Courts18 Feb 2009Dismissed
Smt. Hasina khatoon thr. LRs. and Others Vs The Competent Officer and Others
Delhi High Court · (2009) 02 DEL CK 0104
High Courts18 Feb 2009
Raghbir Singh Vs Sheela Wanti and Another
Delhi High Court · (2009) 2 RCR(Civil) 220 : (2009) 1 RCR(Rent) 287
High Courts18 Feb 2009Dismissed
State Vs Anil Kumar Sodhi and Another
Delhi High Court · (2009) CriLJ 2556 : (2009) 5 RCR(Criminal) 501
High Courts18 Feb 2009
Jagdish Gandhi and Another Vs State and Another
Delhi High Court · (2009) 02 DEL CK 0038
High Courts18 Feb 2009Dismissed
Sh. Mohd. Umar and Another Vs The Estate Officer and Others
Delhi High Court · (2009) 02 DEL CK 0023
High Courts17 Feb 2009Dismissed
Rama Shankar Vs State
Delhi High Court · (2009) 02 DEL CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 411
High Courts17 Feb 2009Dismissed
Thounaojam Shyamkumar Singh Vs State
Delhi High Court · (2009) 02 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 228, 228(2)Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 123
High Courts17 Feb 2009Allowed
Shri Mool Chand Vs Municipal Corporation Delhi
Delhi High Court · (2009) 02 DEL CK 0239
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F