High Courts16 Feb 2009Allowed
Naresh Kumar Vs State
Delhi High Court · (2009) 02 DEL CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 161
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 213 of 238
High Courts16 Feb 2009
Rachan Singh Vs Directorate of Revenue Intelligence
Delhi High Court · (2009) 02 DEL CK 0273
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 2, 22, 23, 24Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 53, 53A(1), 53A(2), 64, 65
High Courts16 Feb 2009
Bosch India Limited (Earlier known as Motor Industries Company Ltd.) Vs Gagandeep Trading Company
Delhi High Court · (2009) 02 DEL CK 0265
High Courts16 Feb 2009Disposed Off
Tika Ram Vs State
Delhi High Court · (2009) 5 ILR Delhi 184
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 307, 34, 498A
High Courts16 Feb 2009Dismissed
Nand Kishore and Another Vs Vijay Kumar Gupta
Delhi High Court · (2009) 4 ILR Delhi 174 : (2009) 1 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 136, 226, 227Delhi Rent Control Act, 1958 — Section 14(1)
High Courts16 Feb 2009Allowed
Dinesh Mohindra and Another Vs DCM Financial Services Ltd. and Others
Delhi High Court · (2010) 6 RCR(Criminal) 1281
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 14, 141, 19
High Courts16 Feb 2009
Ajay Service Station Vs Its Workman Sh. Dilgabh Singh and Others
Delhi High Court · (2009) 02 DEL CK 0166
Industrial Disputes (Central) Rules, 1957 — Rule 18, 20
High Courts16 Feb 2009
Zulfikar Vs State
Delhi High Court · (2009) 4 ILR Delhi 168
Penal Code, 1860 (IPC) — Section 304
High Courts16 Feb 2009
Sh. M.K. Mahajan and Another Vs Indo Rollhard Industries Private Limited
Delhi High Court · (2009) 150 CompCas 673 : (2013) 1 CompLJ 514 : (2010) 100 SCL 534
Companies Act, 1956 — Section 162, 166, 167, 169, 173(2)English Companies Act, 1948 — Section 222English Partnership Act, 1890 — Section 35(6)
High Courts16 Feb 2009Dismissed
Agni Constructions Pvt. Ltd. Vs GNB Brothers Pvt. Ltd.
Delhi High Court · (2009) 02 DEL CK 0119
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 14, 16
High Courts16 Feb 2009
Oil and Natural Gas Corporation Limited Vs Mitra Guha Builder (India) Company
Delhi High Court · (2010) 8 RCR(Civil) 1485
High Courts16 Feb 2009
Mahender Vs State
Delhi High Court · (2009) 02 DEL CK 0113
Penal Code, 1860 (IPC) — Section 300, 304
High Courts16 Feb 2009Allowed
Shree Vijaya Fabrics Vs United Apparels India and Others
Delhi High Court · (2009) 5 ILR Delhi 180
High Courts16 Feb 2009
Jaswant Singh Vs Smt. Surinder Kaur Kohli
Delhi High Court · (2009) 159 DLT 537 : (2009) 155 PLR 9 : (2010) 8 RCR(Civil) 1631
High Courts16 Feb 2009Dismissed
Man Mohan Singh Vs Veena Sehdev
Delhi High Court · (2009) 02 DEL CK 0026
High Courts16 Feb 2009
Mr. Mahesh Gupta Vs Mr. Ranjit Singh and Others
Delhi High Court · (2009) 02 DEL CK 0021
High Courts13 Feb 2009
Jasjeet Singh Marwaha Vs Union of India (UOI) and Others
Delhi High Court · (2009) 239 ELT 407
Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 11ACConstitution of India, 1950 — Article 226
High Courts13 Feb 2009
Durham Careline India Pvt. Ltd. Vs Studio Line and Others
Delhi High Court · (2009) 160 DLT 740 : (2009) 156 PLR 14 : (2010) 8 RCR(Civil) 1811
Limitation Act, 1963 — Section 18