High Courts13 Feb 2009Dismissed
Iveco Magirus and Another Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0054
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 215 of 238
High Courts13 Feb 2009Dismissed
Vineet Taneja Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0035
High Courts12 Feb 2009
Canara Bank Vs K.L. Rajgarhia
Delhi High Court · (2009) 02 DEL CK 0297
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 23, 24, 65Income Tax Act, 1961 — Section 269UC
High Courts12 Feb 2009
Shiva and Co. Vs Impetus Technologies
Delhi High Court · (2009) 02 DEL CK 0296
Arbitration and Conciliation Act, 1996 — Section 11Limitation Act, 1963 — Article 137
High Courts12 Feb 2009Allowed
Canara Bank Vs M.K. Industries and Others
Delhi High Court · (2009) 02 DEL CK 0161
High Courts12 Feb 2009Allowed
Kuldip Trikha Vs New India Motors (New Delhi) Pvt. Ltd. and Others
Delhi High Court · (2009) 02 DEL CK 0160
High Courts12 Feb 2009Allowed
Ram Singh Vs State
Delhi High Court · (2009) 02 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 299, 302, 307, 34
High Courts12 Feb 2009
Santosh Kumar Abrol and Another Vs New India Assurance Co. Ltd. and Others New India Assurance Co. Ltd. Vs Santosh Kumar Abrol and Others
Delhi High Court · (2009) 02 DEL CK 0132
High Courts12 Feb 2009
Shri Pradeep Kumar Vs The Chairman, DSSSB
Delhi High Court · (2009) 02 DEL CK 0130
Constitution of India, 1950 — Article 14, 14(4), 15, 15(4), 16
High Courts12 Feb 2009
Mohan Lal Wadhwa and Others Vs D.D.A. and Another
Delhi High Court · (2009) 02 DEL CK 0118
High Courts12 Feb 2009
Union of India (UOI) Vs Bharatiya Vehicles and Engg. Co. Ltd.
Delhi High Court · (2010) 8 RCR(Civil) 1626
High Courts12 Feb 2009
Hindustan Prefab Ltd. Vs D.D.A.
Delhi High Court · (2009) 158 DLT 229 : (2010) 8 RCR(Civil) 1619
High Courts12 Feb 2009Dismissed
Shyam Narain Vs State
Delhi High Court · (2009) 02 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2)
High Courts12 Feb 2009Dismissed
Tata Motors Ltd. Vs State
Delhi High Court · (2009) 02 DEL CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203, 204, 397, 401Penal Code, 1860 (IPC) — Section 323, 34, 35, 382, 420
High Courts12 Feb 2009Dismissed
Indotech Group Vs Union of India (UOI) and Others
Delhi High Court · (2010) 8 RCR(Civil) 1349
High Courts11 Feb 2009
Mohd. Kamal Hussain Vs State (G.N.C.T. of Delhi)
Delhi High Court · (2009) 02 DEL CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts11 Feb 2009Allowed
Saroj Devi and Others Vs Sunil Kumar and Others
Delhi High Court · (2009) ACJ 2096
High Courts11 Feb 2009Dismissed
Delhi Transport Corporation Vs Sh. Ranbir Singh and Another
Delhi High Court · (2009) 02 DEL CK 0254
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts11 Feb 2009
Krishan Industries Vs Kimti Lal Sharma and Another
Delhi High Court · (2009) 41 PTC 551