High Courts11 Feb 2009Allowed
Gian Sharma and Others Vs Satinder Kumar Ors.
Delhi High Court · (2009) 02 DEL CK 0199
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 216 of 238
High Courts11 Feb 2009Dismissed
Mrs. Ranjana Vs The Manager, City Public Co-Education Middle School and Others
Delhi High Court · (2009) 02 DEL CK 0165
Delhi School Education Rules, 1973 — Rule 120
High Courts11 Feb 2009
SAP Aktiengesellschaft and Another Vs Parginsys and Another
Delhi High Court · (2009) 40 PTC 619
Copyright Act, 1957 — Section 62(2)Penal Code, 1860 (IPC) — Section 420
High Courts11 Feb 2009
Ms. Pushpa Vs Government, NCT of Delhi and Others
Delhi High Court · (2009) 02 DEL CK 0152
Constitution of India, 1950 — Article 10, 14, 14(4), 15, 15(4)
High Courts11 Feb 2009
Daulat Vs The State (Govt of NCT Delhi)
Delhi High Court · (2010) CriLJ 1163 : (2009) 4 ILR Delhi 101
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts11 Feb 2009
U.M. Cables Ltd. Vs Chairman-cum-Managing Director, BSNL and Others
Delhi High Court · (2009) 02 DEL CK 0146
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts11 Feb 2009
Montage Advertising P. Ltd. Vs Shree Giri Raj Kripa Colonisers P. Ltd. and Another
Delhi High Court · (2009) 02 DEL CK 0145
High Courts11 Feb 2009
Bedo Devi and Others Vs Jagat Singh and Others
Delhi High Court · (2010) ACJ 2249
High Courts11 Feb 2009
Sunil @ Tigan @ Akhilesh Vs State of Delhi (NCT Delhi)
Delhi High Court · (2009) 4 ILR Delhi 110
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 325, 326, 333
High Courts11 Feb 2009Dismissed
Imtiaz Sagir Khan and Others Vs State and Others Imtiaz Sagir Khan Vs Salma Khan (Salma Khatoon)
Delhi High Court · (2010) 8 RCR(Civil) 1513
High Courts11 Feb 2009Allowed
Sh. Mahavir Singh Vs Narang International Hotel (P) Ltd.
Delhi High Court · (2009) 157 DLT 754 : (2009) 121 FLR 506 : (2009) 3 LLJ 439 : (2010) 3 SLJ 94 : (2010) 1 SLR 421
High Courts11 Feb 2009Allowed
Smt. Sudershan Kumari Jain Vs Sh. Pran Nath Jain and Others
Delhi High Court · (2009) 157 DLT 626 : (2010) 8 RCR(Civil) 1393
High Courts11 Feb 2009Dismissed
Shri Roshan Lal Gupta Vs Shri Parasram Holdings Pvt. Ltd. and Another
Delhi High Court · (2010) 8 RCR(Civil) 1640
High Courts11 Feb 2009
Vimal Bhai and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 158 DLT 477
High Courts11 Feb 2009Allowed
S.K. Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2009) 157 DLT 647 : (2009) 3 ILR Delhi 690 : (2010) 8 RCR(Civil) 1404
High Courts11 Feb 2009
Gulshan and Others Vs G.S. Gill and Others
Delhi High Court · (2009) 02 DEL CK 0009
High Courts11 Feb 2009Dismissed
Kamal Kumar Vs State
Delhi High Court · (2009) 02 DEL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 354, 363, 376
High Courts10 Feb 2009
United Engineers Service Station Vs Akhil Bhartiya Krantikari Mazdoor Union and Others
Delhi High Court · (2009) 02 DEL CK 0321
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes (Central) Rules, 1957 — Rule 18, 20Industrial Disputes Act, 1947 — Section 17B
High Courts10 Feb 2009
Commissioner of Income Tax Vs Shambhu Mercantile Ltd.
Delhi High Court · (2009) 224 CTR 499 : (2010) 325 ITR 535 : (2009) 183 TAXMAN 251
Income Tax Act, 1961 — Section 10(34), 143(2), 94(7)