High Courts25 Aug 2009
Akums Drugs and Pharmaceuticals Ltd. Vs Panjon Pharma Ltd.
Delhi High Court · (2009) 08 DEL CK 0189
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 79 of 212
High Courts25 Aug 2009Dismissed
Suresh Chand Vs Union of India (UOI) and Others
Delhi High Court · (2009) 08 DEL CK 0149
Land Acquisition Act, 1894 — Section 40
High Courts25 Aug 2009
Kamal Kishore Vs Municipal Corporation of Delhi
Delhi High Court · (2009) 08 DEL CK 0143
Arbitration and Conciliation Act, 1996 — Section 9
High Courts25 Aug 2009
Krishna Construction Co. Vs DDA and Another
Delhi High Court · (2009) 08 DEL CK 0090
Arbitration Act, 1940 — Section 30, 33
High Courts25 Aug 2009Allowed
S.K. Mittal Vs Union of India (UOI)
Delhi High Court · (2010) 97 SCL 158
Foreign Exchange Regulation Act, 1973 — Section 8(1), 9(1)
High Courts25 Aug 2009Dismissed
Ishwar Chand Vs State
Delhi High Court · (2009) 4 ILR Delhi 223 Supp : (2011) 7 RCR(Criminal) 1161
Commission for Protection of Child Rights Act, 2005 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 164Penal Code, 1860 (IPC) — Section 376
High Courts24 Aug 2009
Nirmal Lotteries Vs D.D.A and Another
Delhi High Court · (2009) 08 DEL CK 0423
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Partnership Act, 1932 — Section 69, 69(2)
High Courts24 Aug 2009Dismissed
Sushil K. Chakravarty Vs Tej Properties P. Ltd. Tej Properties P. Ltd. Vs Sushil K. Chakravarty
Delhi High Court · (2009) 08 DEL CK 0385
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(4), Order 9 Rule 13, Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts24 Aug 2009
Union of India (UOI) Vs Shri S.K. Chopra
Delhi High Court · (2009) 08 DEL CK 0384
Arbitration Act, 1940 — Section 30, 33
High Courts24 Aug 2009Dismissed
Santosh Arora Vs Jai Narain Aggarwal and State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 08 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Aug 2009
Mr. Rakesh Gulati Vs Mr. Tilak Raj Salooja and Mrs. Janak Salooja
Delhi High Court · (2009) 08 DEL CK 0347
Arbitration and Conciliation Act, 1996 — Section 12, 13, 30, 33, 34
High Courts24 Aug 2009Dismissed
Smt. Ishmali Devi and Others Vs Delhi Development Authority and Others
Delhi High Court · (2009) 08 DEL CK 0345
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 22, 4, 57
High Courts24 Aug 2009Allowed
Sanjiv Kumar Dixit Vs Registrar Co-operative Societies
Delhi High Court · (2009) 08 DEL CK 0340
High Courts24 Aug 2009Dismissed
Ramesh Kumar Dutta Vs Delhi Auto and General Finance (P) Ltd.
Delhi High Court · (2009) 7 ILR Delhi 542
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 16, 20
High Courts24 Aug 2009
P.N.B. Finance and Industries Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2009) 7 ILR Delhi 507
Banking Regulation Act, 1949 — Section 5(b), 6(i)Companies Act, 1956 — Section 101Companies Act, 2013 — Section 100, 103
High Courts24 Aug 2009
Vivek Mittal Vs B.P. Srivastava and Others
Delhi High Court · (2009) 08 DEL CK 0231
Right to Information Act, 2005 — Section 5(5)
High Courts24 Aug 2009Allowed
Anita and Others Vs Bijender and Others
Delhi High Court · (2009) 08 DEL CK 0215
Motor Vehicles Act, 1988 — Section 158(6), 168, 169
High Courts24 Aug 2009
Dinesh Khanna Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 08 DEL CK 0191
Delhi Police Act, 1978 — Section 112, 28Luxuries Act, 1996 — Section 8
High Courts24 Aug 2009Dismissed
Manak Chand Jain Vs Love Jain and Others
Delhi High Court · (2009) 08 DEL CK 0187
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts24 Aug 2009
Northern Strips Limited and Another Vs Income Tax Officer
Delhi High Court · (2011) 331 ITR 224 : (2010) 186 TAXMAN 360
Income Tax Act, 1961 — Section 115JB, 139(1), 143(1), 143(2), 143(3)(3)