High Courts27 Aug 2009
K.R.B.L. Limited Vs Ramesh Bansal and Another
Delhi High Court · (2009) 41 PTC 114
Copyright Act, 1957 — Section 14, 51Trade Marks Act, 1999 — Section 134, 135, 27(2)
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 77 of 212
High Courts26 Aug 2009Dismissed
Kishan Lal Vs State
Delhi High Court · (2009) 08 DEL CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 452
High Courts26 Aug 2009Dismissed
P. Kishanchand and Co. Vs Lalishah Khanna and Sons
Delhi High Court · (2009) 08 DEL CK 0412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 10, Order 30 Rule 10(1), Order 30 Rule 10(2), Order 30 Rule 6Partnership Act, 1932 — Section 30
High Courts26 Aug 2009
Risal Singh, Nanak Chand, Neelam and Dharam Pal Vs D.S.I.D.C. and Another
Delhi High Court · (2009) 08 DEL CK 0387
High Courts26 Aug 2009Dismissed
Amiruddin Vs State (Delhi Administration)
Delhi High Court · (2010) 1 ILR Delhi 267
Penal Code, 1860 (IPC) — Section 302, 304
High Courts26 Aug 2009
Chanchal Jain Vs Union of India (UOI) and Others
Delhi High Court · (2009) 08 DEL CK 0348
Mineral Concession Rules, 1960 — Rule 55(3), 55(4)Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts26 Aug 2009Disposed Off
Mr. V.N. Behal and Another Vs Mr. Gurmeet Singh Wadalia
Delhi High Court · (2009) 08 DEL CK 0311
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2, Order 12 Rule 6, 151
High Courts26 Aug 2009Dismissed
Punjab and Sind Bank Vs Corus Infrastructure Pvt. Ltd.
Delhi High Court · (2009) 08 DEL CK 0309
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts26 Aug 2009Allowed
Parbati Vs State of Delhi
Delhi High Court · (2009) 3 ILR Delhi 756 Supp
Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts26 Aug 2009Dismissed
Shri Prakash Chand Vs Superex Industries
Delhi High Court · (2009) 08 DEL CK 0257
Constitution of India, 1950 — Article 226
High Courts26 Aug 2009Dismissed
A.M.F. Exports Vs Himmat Singh and Another
Delhi High Court · (2009) 08 DEL CK 0256
Industrial Disputes Act, 1947 — Section 10(2A)
High Courts26 Aug 2009
Rehabilitation Ministry Employees Cooperative House Building Society Ltd. Vs Registrar Cooperative Societies and Another
Delhi High Court · (2009) 08 DEL CK 0238
Delhi Co-operative Societies Act, 2003 — Section 77
High Courts26 Aug 2009
Smt. Sunita L.Rs of late Shri Jaswant Singh Vs The Asst. Labour Commissioner, Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2009) 08 DEL CK 0204
Industrial Disputes Act, 1947 — Section 2
High Courts26 Aug 2009Allowed
Shri Rajan Nair Vs Krishnan Associates (P) Ltd.
Delhi High Court · (2009) 08 DEL CK 0203
High Courts26 Aug 2009
Reliance General Insurance Co. Ltd. Vs Rachan Devi and Others
Delhi High Court · (2009) 08 DEL CK 0194
High Courts26 Aug 2009
R. Gowrishanker and Others Vs Narain Jewellers
Delhi High Court · (2009) 08 DEL CK 0190
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3(5), 151Negotiable Instruments Act, 1881 (NI) — Section 78Stamp Act, 1899 — Article 49
High Courts26 Aug 2009
Alora Trading Company Ltd. and Another Vs Joint Director (OPS) Delhi and Others
Delhi High Court · (2009) 08 DEL CK 0185
High Courts26 Aug 2009Dismissed
Jai Nandan Lal Vs State of U.P. and Others
Delhi High Court · (2009) 08 DEL CK 0183
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 223, 228, 26, 326, 461Penal Code, 1860 (IPC) — Section 120B, 465, 467, 471
High Courts26 Aug 2009
The New India Assurance Co. Ltd. Vs Ramesh and Others
Delhi High Court · (2009) 08 DEL CK 0175
High Courts26 Aug 2009
Paras Ram Vs The Vice Chairman, DDA and Others
Delhi High Court · (2009) 08 DEL CK 0153
Land Acquisition Act, 1894 — Section 4