COURT ARCHIVE

Delhi High Court judgments, 2009

4,231 judgments · page 76 of 212

High Courts28 Aug 2009Dismissed

J and K Cigarettes Ltd. and Others Vs Collector of Central Excise and Others

Delhi High Court · (2009) 242 ELT 189 : (2010) 1 ILR Delhi 293 : (2011) 22 STR 225

Central Excise Rules, 1944 — Rule 52, 52ACentral Excises and Salt Act, 1944 — Section 11DDA, 13, 14, 14A, 33AConstitution of India, 1950 — Article 14

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High Courts28 Aug 2009Allowed

ICAI Accounting Research Foundation and Another Vs Director General of Income Tax (Exemptions) and Others

Delhi High Court · (2009) 226 CTR 27 : (2010) 321 ITR 73 : (2009) 183 TAXMAN 462

Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 10(23C), 12A, 12AA, 2(13), 2(15)

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High Courts28 Aug 2009

Smt. Sangita Aggarwal and Another Vs Shri Virender Singh Rohtagi and Another

Delhi High Court · (2009) 08 DEL CK 0081

Arbitration and Conciliation Act, 1996 — Section 14, 30, 33

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High Courts28 Aug 2009

Chemtura Corporation Vs Union of India (UOI) and Others

Delhi High Court · (2009) 41 PTC 260

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 80Patents Act, 1970 — Section 107, 11A(7), 12, 13(4), 156Patents Rules, 2003 — Rule 12(1), 12(3), 15, 25

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High Courts28 Aug 2009Dismissed

Karmyogi Shelters Pvt. Ltd. Vs Benarsi Krishna Committee and Another

Delhi High Court · (2010) 3 CompLJ 741 : (2010) 1 ILR Delhi 278 : (2010) 8 RCR(Civil) 3093

Advocates Act, 1961 — Section 30Arbitration and Conciliation Act, 1996 — Section 11(6), 14(2), 2, 31(5), 32Limitation Act, 1963 — Section 5

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High Courts27 Aug 2009Dismissed

Mahanagar Telephone Nigam Ltd. Vs District Magistrate and Another

Delhi High Court · (2009) 176 DLT 472

Telegraph Act, 1885 — Section 10, 10(2), 17

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High Courts27 Aug 2009Allowed

Union of India (UOI) and Others Vs Ex. Constable Bal Kishan

Delhi High Court · (2009) 08 DEL CK 0397

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 311Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 5

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High Courts27 Aug 2009Dismissed

The Management of Delhi Transport Corporation Vs Shri Mehar Singh

Delhi High Court · (2009) 08 DEL CK 0338

Constitution of India, 1950 — Article 226

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High Courts27 Aug 2009Allowed

S. Lata Sekhar and Others Vs Bhanwar Lal and Others

Delhi High Court · (2009) 08 DEL CK 0319

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High Courts27 Aug 2009Allowed

Dalu Ram and Others Vs Vinita Beri and Others

Delhi High Court · (2009) 08 DEL CK 0318

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High Courts27 Aug 2009Allowed

Geeta Singh and Others Vs Virender and Others

Delhi High Court · (2009) 08 DEL CK 0317

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High Courts27 Aug 2009Dismissed

Abhimanyu Singh Vs Delhi University and Others

Delhi High Court · (2009) 08 DEL CK 0274

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High Courts27 Aug 2009Dismissed

Court on its own Motion Vs Sohan Singh

Delhi High Court · (2009) 08 DEL CK 0218

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts27 Aug 2009Dismissed

Nav Yuwak Gram Vikas Samiti. Vs Govt. of Nct of Delhi and Others

Delhi High Court · (2009) 08 DEL CK 0186

Delhi Land Reforms Act, 1954 — Section 154

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High Courts27 Aug 2009

Commissioner of Income Tax Vs Bonanza Portfolio Ltd.

Delhi High Court · (2009) 226 CTR 468 : (2010) 320 ITR 178

Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 28(2), 36(1)

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High Courts27 Aug 2009

Prem Mahalwal Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2009) 176 DLT 465 : (2010) 5 SLR 56

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High Courts27 Aug 2009Allowed

Lalita Devi and Others Vs Manjit Singh and Others

Delhi High Court · (2009) 08 DEL CK 0092

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High Courts27 Aug 2009Allowed

Shri Sunil Kumar Rajput Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2009) 08 DEL CK 0056

Industrial Disputes Act, 1947 — Section 33(C)(2)

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High Courts27 Aug 2009Allowed

Gore Lal Vs State

Delhi High Court · (2009) 08 DEL CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts27 Aug 2009Dismissed

Mrs. Madhulika Srivastava and Another Vs Union of India (UOI) and Others

Delhi High Court · (2010) 166 DLT 210 : (2010) 8 RCR(Civil) 31

Central Reserve Police Force Rules, 1955 — Rule 107Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 8 Rule 2Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 4, 5, 5(1), 5(2), 8

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