High Courts01 Sept 2009
Power Grid Corporation of India Ltd. Vs ABB Limited
Delhi High Court · (2009) 09 DEL CK 0081
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 74 of 212
High Courts01 Sept 2009
Cement Corporation of India Ltd. Vs Raj Kishan and Co.
Delhi High Court · (2009) 09 DEL CK 0009
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 22, Order 21 Rule 49, Order 21 Rule 50, Order 21 Rule 54Income Tax Act, 1961 — Section 45Partnership Act, 1932 — Section 25
High Courts01 Sept 2009
Ghanshyam @ Javed Vs State
Delhi High Court · (2009) 09 DEL CK 0001
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 109, 186, 302, 323, 332
High Courts31 Aug 2009Dismissed
Reebok India Company Vs Union of India (UOI) and Others
Delhi High Court · (2009) 162 DLT 475 : (2009) 242 ELT 207 : (2009) 9 KarLJ 99 : (2010) 7 RCR(Civil) 1201
General Clauses Act, 1897 — Section 13(2)Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 2(l), 3, 6, 6(1)
High Courts31 Aug 2009Allowed
Param Pure Edible Oil Pvt. Ltd. Vs Ratendon Investments and Holdings Ltd. and Others
Delhi High Court · (2009) 08 DEL CK 0408
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 151Criminal Procedure Code, 1973 (CrPC) — Section 438Specific Relief Act, 1963 — Section 19
High Courts31 Aug 2009Dismissed
Win Medicare Pvt. Ltd. Vs K. Pharmaceuticals
Delhi High Court · (2009) 08 DEL CK 0407
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
High Courts31 Aug 2009Allowed
Sudhir Sharma Vs National Gandhi Museum
Delhi High Court · (2009) 173 DLT 363 : (2010) 124 FLR 749 : (2010) 2 LLJ 708 : (2010) 5 SLR 22
Constitution of India, 1950 — Article 311, 311(2)Industrial Disputes Act, 1947 — Section 31(1), 33, 33(2), 33A
High Courts31 Aug 2009Dismissed
Mangla Advisory P. Ltd. Vs Cybizcall (International) and Another
Delhi High Court · (2010) 1 ILR Delhi 331
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5)Limitation Act, 1963 — Article 137, 14Partnership Act, 1932 — Section 69
High Courts31 Aug 2009Dismissed
Mr. Craig Allen Coates and Ms. Cynthia Ann Coates through Mrs. Rekha Arora Adoption Officer Welfare Home for Children Vs State
Delhi High Court · (2009) 162 DLT 605 : (2010) 1 ILR Delhi 384 : (2010) 7 RCR(Civil) 1265
Guardians and Wards Act, 1890 — Section 17, 17(2), 26, 7
High Courts31 Aug 2009Dismissed
Shri Chander Pal Vs Union of India (UOI) and Another
Delhi High Court · (2009) 08 DEL CK 0361
Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 12, 15(2), 16Penal Code, 1860 (IPC) — Section 420
High Courts31 Aug 2009
State Vs Shree Gopal @ Mani Gopal Shree Gopal @ Mani Gopal Vs State
Delhi High Court · (2009) 08 DEL CK 0355
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 433, 433APenal Code, 1860 (IPC) — Section 108, 120B, 186, 302, 307
High Courts31 Aug 2009Allowed
Saroja and Others Vs Shahid and Others
Delhi High Court · (2009) 08 DEL CK 0315
High Courts31 Aug 2009Disposed Off
National Agricultural Cooperative Marketing Federation of India Ltd. Vs Virat Exports Pvt. Ltd. and Another
Delhi High Court · (2009) 08 DEL CK 0297
Arbitration and Conciliation Act, 1996 — Section 9
High Courts31 Aug 2009Dismissed
Nilu Handicrafts Vs Dolphin Mart Ltd.
Delhi High Court · (2009) 08 DEL CK 0296
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts31 Aug 2009Dismissed
Ms. Maya Devi Vs Government of NCT of Delhi and Others
Delhi High Court · (2009) 08 DEL CK 0261
High Courts31 Aug 2009Dismissed
Syed Amin Choudhary Vs State and Others
Delhi High Court · (2009) 08 DEL CK 0246
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 406, 409, 447, 448
High Courts31 Aug 2009Dismissed
Commissioner of Income Tax Vs Eghan Holdings (P.) Ltd.
Delhi High Court · (2009) 08 DEL CK 0244
General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 148
High Courts31 Aug 2009Dismissed
CIT Vs Eshaan Holding (P) Ltd.
Delhi High Court · (2012) 344 ITR 541
General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 148
High Courts31 Aug 2009Dismissed
Model Furnishers Vs Delhi Development Authority and Another
Delhi High Court · (2009) 08 DEL CK 0195
Arbitration Act, 1940 — Section 14, 17
High Courts31 Aug 2009Allowed
Ramesh Kumar @ Maheshi and Another Vs State of Delhi
Delhi High Court · (2010) 1 ILR Delhi 366
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34