High Courts02 Sept 2009Dismissed

Vishal Gupta Vs Udai K. Lauria

Delhi High Court · (2010) 2 ILR Delhi 346

Arbitration and Conciliation Act, 1996 — Section 36, 9Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Negotiable Instruments Act, 1881 (NI) — Section 138, 41