High Courts03 Sept 2009Disposed Off

Unistal System Pvt. Ltd. Vs Prodata Doctor Pvt. Ltd.

Delhi High Court · (2010) 1 ILR Delhi 545 : (2009) 41 PTC 626

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 4, Order 39 Rule 7Constitution of India, 1950 — Article 20(3)Copyright Act, 1957 — Section 14(6)