High Courts21 Aug 2009

Mehboob @ Mehmood Vs State

Delhi High Court · (2009) 08 DEL CK 0442

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts21 Aug 2009

Prof. Ram Prakash Vs D.N. Shrivastava

Delhi High Court · (2009) 162 DLT 419

Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(2), 15, 15(1)Transfer of Property Act, 1882 — Section 106
High Courts21 Aug 2009

Adonis India Vs Ashu Electronics and Refrigeration

Delhi High Court · (2009) 162 DLT 222 : (2009) 156 PLR 10 : (2010) 7 RCR(Civil) 2579

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14Limitation Act, 1963 — Section 5