High Courts06 Apr 2009
Shri Subhash Rastogi and Others Vs Jai Pal and Others
Delhi High Court · (2009) 04 DEL CK 0155
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 186 of 238
High Courts06 Apr 2009Dismissed
Prakash Chand Yadav Vs Enforcement Directorate
Delhi High Court · (2009) 92 SCL 1
High Courts06 Apr 2009
Sh. Naveen Kumar Gupta Vs Sh. Nand Gopal Rai and Others
Delhi High Court · (2009) 04 DEL CK 0144
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Dismissed
State Vs Rameez and Others
Delhi High Court · (2009) 04 DEL CK 0108
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 4(2), 5(2), 5(3)
High Courts06 Apr 2009
Neeraj Sharma Vs NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0093
High Courts06 Apr 2009Dismissed
Elayatharil Joseph Daniel Vs Union of India (UOI)
Delhi High Court · (2009) 159 DLT 444
High Courts06 Apr 2009
Sh. Lalit Mohan Vs Sh. Kulvinder Singh
Delhi High Court · (2009) 04 DEL CK 0084
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1939 — Section 105, 146(1), 147(5), 149(1)
High Courts06 Apr 2009
Punish Jindal Vs State and Others
Delhi High Court · (2009) 5 RCR(Criminal) 391
High Courts06 Apr 2009Dismissed
Om Prakash Tiwari and Others Vs State and Another
Delhi High Court · (2010) 5 RCR(Criminal) 686
High Courts06 Apr 2009Allowed
Bishan @ Binny @ Bagga and Another Vs State
Delhi High Court · (2009) 04 DEL CK 0070
High Courts06 Apr 2009
National Horticulture Board Vs M.R. Mashrooms and Agro Forms Pvt. Ltd and Others
Delhi High Court · (2009) 158 DLT 673 : (2010) 7 RCR(Civil) 2733
High Courts06 Apr 2009
Mrs. Rita Khattar Vs Shri R. Singh and Another
Delhi High Court · (2009) 04 DEL CK 0025
Contempt of Courts Act, 1971 — Section 11, 12, 2
High Courts06 Apr 2009
Suraj Dass Vs Shiv Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0024
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Shri Hirdey Narain and Others Vs Ravinder Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0023
High Courts06 Apr 2009
Jaswant Lal Nagpal Vs Anand Singh and Others
Delhi High Court · (2009) 04 DEL CK 0022
Motor Vehicles Act, 1988 — Section 140, 166, 171
High Courts06 Apr 2009
Sh. Ashok Kumar Vs Sh. Suraj Pal and Others
Delhi High Court · (2009) 04 DEL CK 0014
Motor Vehicles Act, 1988 — Section 171
High Courts02 Apr 2009Dismissed
Sh. Ram Kumar Mehta and Others Vs Sh. Ashok Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0620
Minimum Wages Act, 1948 — Section 12
High Courts02 Apr 2009
Govind Jha EE (SG) Vs Union of India (UOI) and Another
Delhi High Court · (2009) 04 DEL CK 0619
Central Civil Services (Pension) Rules, 1972 — Rule 19(1)Constitution of India, 1950 — Article 226