High Courts06 Apr 2009
Bharpai Devi and Others Vs Dharamvir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0301
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 185 of 238
High Courts06 Apr 2009
Smt. Sushma Mehta and Others Vs Mr. Raju and Others
Delhi High Court · (2009) 04 DEL CK 0286
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Amrit Pal Singh Vs Baldev Singh and Others
Delhi High Court · (2009) 04 DEL CK 0285
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Sh. Subhash Sharma and Others Vs Sh. Satish Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0284
High Courts06 Apr 2009
Smt. Dolly Loyall and Others Vs Shri Juggan Lall and Others
Delhi High Court · (2009) 04 DEL CK 0267
High Courts06 Apr 2009
Shri Lal Chand Kapoor Vs Naik Arjun Singh and Others
Delhi High Court · (2009) 04 DEL CK 0266
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Sh. Chander Pal Vs Sh. Sehzad Ansari and Others
Delhi High Court · (2009) 04 DEL CK 0243
High Courts06 Apr 2009Dismissed
Iron and Steel Mazdoor Morcha (Regd.) Vs Kumar Industries
Delhi High Court · (2009) ILR Delhi 502 Supp
Constitution of India, 1950 — Article 226, 32
High Courts06 Apr 2009
Smt. Hardevi and Others Vs Dhanpat Singh and Others
Delhi High Court · (2009) 04 DEL CK 0221
High Courts06 Apr 2009
Vijay Kumar Vs Devinder Singh
Delhi High Court · (2009) 04 DEL CK 0216
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Sitara Begum Vs Rishi Pal and Others
Delhi High Court · (2009) 04 DEL CK 0207
High Courts06 Apr 2009Dismissed
Prominent Advertising Services Vs A.B. Communications and Others
Delhi High Court · (2009) 161 DLT 378
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 4 Rule 2, Order 7 Rule 11, Order 8 Rule 6A, 151Limitation Act, 1963 — Section 3
High Courts06 Apr 2009
Tata Sons Ltd. Vs A.K. Chaudhary and Another
Delhi High Court · (2009) 40 PTC 54
Industrial Disputes Act, 1947 — Section 9
High Courts06 Apr 2009
Smt. Zakiya Shamim and Others Vs Khushi Ram and Others
Delhi High Court · (2009) 04 DEL CK 0188
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Allowed
Bestech India Private Limited Vs MGF Developments Ltd. and Others
Delhi High Court · (2009) 161 DLT 282 : (2010) 8 RCR(Civil) 1997
Arbitration Act, 1940 — Section 4Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 9
High Courts06 Apr 2009
Ms. Alisha Chaudhary Vs Sh. Tarun Chaudhary
Delhi High Court · (2009) 04 DEL CK 0185
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, 151, 20Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts06 Apr 2009Allowed
Shri Deepan Kumar Vs Shri Jai Prakash Aggarwal
Delhi High Court · (2009) 04 DEL CK 0184
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Apr 2009
Sh. Mohan Lal Vs Sh. Raj Bir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0172
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Ishwari Kumari and Others Vs Shri Gurdeep Singh and Others
Delhi High Court · (2009) 04 DEL CK 0165
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Surinder Kumar Kansal Vs Nadar Khan and Others
Delhi High Court · (2009) 04 DEL CK 0156
Motor Vehicles Act, 1988 — Section 171