High Courts08 Apr 2009
NSIC Vs Nova Vision Electronics P. Ltd.
Delhi High Court · (2009) 04 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13, 151Limitation Act, 1963 — Section 18
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 183 of 238
High Courts08 Apr 2009Dismissed
Bhandari Builders Ltd. Vs New India Mosaic and Marbles Co. (P) Ltd.
Delhi High Court · (2009) 04 DEL CK 0191
Companies Act, 1956 — Section 433, 434
High Courts08 Apr 2009Allowed
C.P. Thakur Vs Central Bureau of Investigation
Delhi High Court · (2010) 6 RCR(Criminal) 1697
High Courts08 Apr 2009
Smt. Krihsna Devi and Others Vs Shri Mohan Lal Chugh and Others
Delhi High Court · (2009) 04 DEL CK 0136
Hindu Succession Act, 1956 — Section 15, 15(1), 16, 8Partnership Act, 1932 — Section 48
High Courts08 Apr 2009
Bajrang Security Services Vs B.S. Chauhan and Another
Delhi High Court · (2010) 2 LLJ 628
Industrial Disputes Act, 1947 — Section 11A
High Courts08 Apr 2009
Mrs. Pushpa Kakkar and Another Vs The New India Assurance Co. Limited
Delhi High Court · (2009) 5 ILR Delhi 538
High Courts08 Apr 2009Dismissed
Brij Pal Singh Vs State NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0080
High Courts08 Apr 2009
B.N. Kaushik Vs The Registrar of Companies
Delhi High Court · (2009) 150 CompCas 97 : (2009) 92 SCL 127
High Courts08 Apr 2009Allowed
Al-Haman Export and Imports Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0037
High Courts08 Apr 2009
Haldiram (India) Pvt. Ltd. and Others Vs Haldiram Bhujiawala and Another
Delhi High Court · (2009) 5 ILR Delhi 503 : (2009) 41 PTC 788 : (2010) 7 RCR(Civil) 2697
High Courts06 Apr 2009
Ms. Tanya Chaudhary Vs Sh. Tarun Chaudhary
Delhi High Court · (2009) 04 DEL CK 0607
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 3, 151, 20Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts06 Apr 2009
Smt. Chand Mehta and Others Vs Umed Singh and Others
Delhi High Court · (2009) 04 DEL CK 0603
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
B.S.E.S. Rajdhani Power Ltd. Vs Vijay Kumar Gupta and Another
Delhi High Court · (2009) 04 DEL CK 0600
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204Electricity Act, 2003 — Section 135, 136, 137, 138, 139Evidence Act, 1872 — Section 44
High Courts06 Apr 2009Dismissed
Valecha Engineering Limited Vs D.S. Constructions Ltd. and Another
Delhi High Court · (2009) 162 DLT 228 : (2010) 8 RCR(Civil) 3155
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(3), 11(4), 11(5)
High Courts06 Apr 2009Dismissed
Dr. B.P. Singh and Another Vs State and Others
Delhi High Court · (2009) 159 DLT 201 : (2010) 6 RCR(Criminal) 3095
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts06 Apr 2009
Smt. Mamta Maharana and Others Vs Purushotam and Others
Delhi High Court · (2009) 04 DEL CK 0585
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Allowed
Bachraj Bengani Vs A.K. Roy
Delhi High Court · (2009) 04 DEL CK 0584
Criminal Procedure Code, 1973 (CrPC) — Section 251, 259, 260, 465Foreign Exchange Management Act, 1999 — Section 49(3)Foreign Exchange Regulation Act, 1973 — Section 40(4), 56
High Courts06 Apr 2009
Mrs. Sughanthy Moses Vs Jose Perez Novos
Delhi High Court · (2009) 04 DEL CK 0580
Motor Vehicles Act, 1988 — Section 171