COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 181 of 238

High Courts09 Apr 2009Allowed

Clinique Laboratories LLC and Another Vs Gufic Limited and Another

Delhi High Court · (2009) 41 PTC 41

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 11, 11(1), 11(2), 11(3), 11(5)

High Courts09 Apr 2009

Jyoti Ltd. Vs E.I.H. Limited

Delhi High Court · (2009) 04 DEL CK 0181

Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 56, 66

High Courts09 Apr 2009Dismissed

Deepmala Bhandar and Others Vs University of Delhi and Others

Delhi High Court · (2009) 04 DEL CK 0180

High Courts09 Apr 2009Dismissed

Dr. D.K. Attery Vs Mr. Kanwal Singh Mehra

Delhi High Court · (2009) 159 DLT 764 : (2010) 7 RCR(Civil) 421

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12

High Courts09 Apr 2009

Carrier Airconditioning and Refrigeration Ltd. Vs Linc Digital Systems Pvt. Ltd. and Others

Delhi High Court · (2009) 04 DEL CK 0176

Arbitration and Conciliation Act, 1996 — Section 11(6), 7

High Courts09 Apr 2009

Babita Vs State

Delhi High Court · (2009) 4 ILR Delhi 629

High Courts09 Apr 2009Dismissed

Col. S.S. Chaudhary Vs State and Another Col. Avtar Singh Vs Col. S.S. Chaudhary

Delhi High Court · (2009) 158 DLT 685 : (2009) 3 RCR(Civil) 311

High Courts09 Apr 2009Dismissed

D.D.A. Vs Amar Nath Garg

Delhi High Court · (2010) 7 RCR(Civil) 2624

Constitution of India, 1950 — Article 14

High Courts09 Apr 2009

Sambhaji Lal Surve Vs Central Bureau of Investigation

Delhi High Court · (2009) 04 DEL CK 0102

High Courts09 Apr 2009

Pawan Jaggi Vs CBI and Others

Delhi High Court · (2009) CriLJ 4569

High Courts09 Apr 2009Dismissed

R.N. Sinha, Proprietor Himalaya Overseas Vs Nisha Jagtiani

Delhi High Court · (2009) 04 DEL CK 0066

High Courts09 Apr 2009Dismissed

State Vs Bhupinder Singh @ Putli

Delhi High Court · (2009) CriLJ 4248

High Courts09 Apr 2009

R.R. Kabels Ltd. Vs AAIFR and Others

Delhi High Court · (2010) 7 RCR(Civil) 202

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Industrial Disputes Act, 1947 — Section 36Sick Industrial Companies (Special Provisions) Act, 1985 — Section 10(2), 18, 20(1), 22A, 25

High Courts08 Apr 2009Dismissed

Bal Bahadur Vs Customs Air Customs Officer IGI Airport

Delhi High Court · (2009) 04 DEL CK 0621

Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 67

High Courts08 Apr 2009Dismissed

Sh. Mahesh Chand Tyagi Vs Delhi Jal Board

Delhi High Court · (2009) 04 DEL CK 0612

High Courts08 Apr 2009Dismissed

Navinya Buildcon Private Limited Vs Union of India (UOI) and Others

Delhi High Court · (2009) 04 DEL CK 0609

High Courts08 Apr 2009Allowed

A.C. Dhawan Gun House Vs The Govt. of N.C.T. of Delhi and Others

Delhi High Court · (2009) 04 DEL CK 0605

Arms Act, 1959 — Section 17(3), 21Army Rules, 1954 — Rule 13, 15Criminal Procedure Code, 1973 (CrPC) — Section 161

High Courts08 Apr 2009Allowed

Pranav Kumar Mishra and Another Vs Govt. of NCT. of Delhi and Another

Delhi High Court · (2009) 04 DEL CK 0592

Special Marriage Act, 1954 — Section 4, 5

High Courts08 Apr 2009

Mrs. Kiran Jain Vs Mr. Janki Dass Jain and Others Mr. Jaininder Jain and Others Vs Mr. Arihant Jain and Others Mr. Arihant Jain and Others Vs Mr. Jaininder Jain and Others

Delhi High Court · (2009) 40 PTC 1 : (2010) 7 RCR(Civil) 1548

High Courts08 Apr 2009Dismissed

The New India Assurance Co. Ltd. Vs Usha Sharma and Others

Delhi High Court · (2009) 04 DEL CK 0516