High Courts08 Apr 2009Disposed Off
Ashok Dogra and Another Vs State and Another
Delhi High Court · (2010) 6 RCR(Criminal) 906
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 468, 471
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 182 of 238
High Courts08 Apr 2009Disposed Off
Radhika Spinning Mills Ltd. Vs Stressed Assets Stablisation Fund and Another
Delhi High Court · (2009) 04 DEL CK 0474
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(3), 13(4)
High Courts08 Apr 2009Disposed Off
Rajbir Vs The State of NCT of Delhi
Delhi High Court · (2009) 04 DEL CK 0473
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324
High Courts08 Apr 2009Disposed Off
Gayways Publicity (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2009) 04 DEL CK 0458
Income Tax Act, 1961 — Section 40, 40(c), 40A(5)
High Courts08 Apr 2009Dismissed
Narain Das Vs Koramal
Delhi High Court · (2009) 04 DEL CK 0424
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts08 Apr 2009Dismissed
Rishi Prakash and Others Vs The Financial Commissioner and Others
Delhi High Court · (2009) 04 DEL CK 0408
High Courts08 Apr 2009
Sushma Sharma Vs State Bank of India and Others
Delhi High Court · (2009) 04 DEL CK 0400
National Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 — Section 10, 11, 14, 14(1), 14(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
High Courts08 Apr 2009
Vinod @ Raju Vs The State (NCT of Delhi)
Delhi High Court · (2009) 04 DEL CK 0350
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts08 Apr 2009
Shri Ankit Singh Dabas and Another Vs Shri Kuldeep Singh and Another
Delhi High Court · (2009) 04 DEL CK 0332
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Apr 2009Dismissed
Indraprastha Ice and Cold Storage Vs Arenja and Co. and Others
Delhi High Court · (2009) 04 DEL CK 0329
High Courts08 Apr 2009Dismissed
Paradigm Franchising Pvt. Ltd. Vs Krishna Continental Ltd.
Delhi High Court · (2009) 04 DEL CK 0328
Arbitration and Conciliation Act, 1996 — Section 9Contempt of Courts Act, 1971 — Section 11, 12
High Courts08 Apr 2009
Mrs. Meera Dhingra Vs Mr. Deepak Kapoor and Others
Delhi High Court · (2009) 04 DEL CK 0297
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts08 Apr 2009
Maharishi Solar Technology Pvt. Ltd. Vs I.C.I.C.I. Bank and Others
Delhi High Court · (2009) 04 DEL CK 0296
Employees State Insurance Act, 1948 — Section 45, 75, 75(3)
High Courts08 Apr 2009Dismissed
ICICI Lombad General Ins. Co. Ltd. Vs Luv Kumar Das and Others
Delhi High Court · (2009) 04 DEL CK 0281
Motor Vehicles Act, 1988 — Section 170
High Courts08 Apr 2009Dismissed
Sh. Balraj Bedi and Others Vs Sh. Brij Lal Bedi and Others
Delhi High Court · (2009) 04 DEL CK 0275
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts08 Apr 2009
Chandro Devi Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0259
High Courts08 Apr 2009Dismissed
Five Dimensions Computers (P) Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0238
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts08 Apr 2009
Frito-Lay India and Others Vs Radesh Foods and Another
Delhi High Court · (2009) 40 PTC 37
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Copyright Act, 1957 — Section 2, 29, 44, 68Registration Act, 1908 — Section 48
High Courts08 Apr 2009Allowed
Mohan Behari Mathur and Others Vs Gopal Kishan and Others
Delhi High Court · (2009) 04 DEL CK 0209
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 22 Rule 10A, Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 14(1)Land Acquisition Act, 1894 — Section 16
High Courts08 Apr 2009
Pharma Ventures International Ltd. Vs Senior Media Ltd.
Delhi High Court · (2009) 04 DEL CK 0208
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, Order 7 Rule 11, 151Evidence Act, 1872 — Section 116, 117