High Courts06 Apr 2009
Smt. Kasturi Devi and Others Vs Sh. Ranjit Singh and Others
Delhi High Court · (2009) 04 DEL CK 0577
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 184 of 238
High Courts06 Apr 2009
Sh. Krishan Kumar Jain and Another Vs Sh. Nathu Lal and Others
Delhi High Court · (2009) 04 DEL CK 0547
Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Naseem Bano Vs Sh. Puran Singh and Others
Delhi High Court · (2009) 04 DEL CK 0540
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Dismissed
Sh.Vijay Pandit Vs GR Investments India Pvt. Ltd. and Another
Delhi High Court · (2009) 159 DLT 78 : (2010) 7 RCR(Civil) 343
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 11, 12, 2
High Courts06 Apr 2009
Bhirbhan Vs Shiv Narain and Others
Delhi High Court · (2009) 04 DEL CK 0537
Motor Vehicles Act, 1988 — Section 163(3), 171
High Courts06 Apr 2009Dismissed
Jai Narain Vs The State
Delhi High Court · (2009) 04 DEL CK 0520
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 376(2)
High Courts06 Apr 2009Disposed Off
Siri Shankar Vs The State of NCT of Delhi
Delhi High Court · (2009) 04 DEL CK 0471
Penal Code, 1860 (IPC) — Section 32, 328, 34, 380
High Courts06 Apr 2009Disposed Off
Anil Sharma Vs Vinod Kumar and Others
Delhi High Court · (2009) 04 DEL CK 0445
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Disposed Off
Sh. Rakesh Jain Vs Sh. Jawahar Lal Sharma and Others
Delhi High Court · (2009) 04 DEL CK 0444
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Disposed Off
Smt. Shanti Devi Vs Sh. Bhagwan Dass and Others
Delhi High Court · (2009) 04 DEL CK 0443
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Disposed Off
Strength and Support Builders Pvt. Ltd. Vs Delhi Development Authority
Delhi High Court · (2009) 04 DEL CK 0425
High Courts06 Apr 2009
Sh. Jagram @ N.D. Tiwari Vs Sh. Ramesh Chander and Another
Delhi High Court · (2009) 04 DEL CK 0368
High Courts06 Apr 2009
Jagrati and Others Vs Randhir Singh and Others
Delhi High Court · (2009) 04 DEL CK 0367
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Usha Jain Vs New India Assurance Co. Ltd.
Delhi High Court · (2009) 04 DEL CK 0366
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Girdhari Lal Vs Sri Bhagwan and Another
Delhi High Court · (2009) 04 DEL CK 0365
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
J.P. Singhal Vs LIC of India and Others
Delhi High Court · (2009) 04 DEL CK 0364
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 7
High Courts06 Apr 2009
Sh. Rama Nand and Others Vs Har Bhajan Singh and Others
Delhi High Court · (2009) 04 DEL CK 0347
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009
Smt. Karamjit Kaur and Others Vs Pushotam Mahajan and Others
Delhi High Court · (2009) 04 DEL CK 0346
Motor Vehicles Act, 1988 — Section 171
High Courts06 Apr 2009Dismissed
Satya Narain Sharma-HUF Vs Ashwani Sarees Pvt. Ltd.
Delhi High Court · (2009) 7 ILR Delhi 139 : (2009) 4 ILR Delhi 601
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 29 Rule 1, 151