High Courts02 Apr 2009Allowed
Raghubir Singh Vs State
Delhi High Court · (2009) 4 ILR Delhi 589
Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 364
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 187 of 238
High Courts02 Apr 2009Dismissed
Mohd. Jaseem Khan Vs IGNOU and Others
Delhi High Court · (2009) 04 DEL CK 0546
High Courts02 Apr 2009Allowed
Vestergaard Frandsen A/s and Others Vs M. Sivasamy and Others
Delhi High Court · (2009) 7 ILR Delhi 117 : (2009) 40 PTC 223
High Courts02 Apr 2009Dismissed
Gammon India Ltd. Vs GAIL (India) Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0356
Arbitration and Conciliation Act, 1996 — Section 9
High Courts02 Apr 2009Dismissed
H. Dohil Construction Com. Pvt. Ltd. Vs Mr. Thakur Dass Malhotra and Another
Delhi High Court · (2009) 04 DEL CK 0315
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 55, 55(3)Specific Relief Act, 1963 — Section 22, 22(1), 22(2), 28(3), 34
High Courts02 Apr 2009Dismissed
Competition Review (P) Ltd. Vs Employees State Insurance Corporation and Others
Delhi High Court · (2009) 04 DEL CK 0309
Contempt of Courts Act, 1971 — Section 11, 12
High Courts02 Apr 2009Allowed
Excel Casting Pvt. Ltd. Vs Cogent Ventures India Ltd. and Others
Delhi High Court · (2010) 157 PLR 5 : (2010) 6 RCR(Civil) 562
Arbitration and Conciliation Act, 1996 — Section 9
High Courts02 Apr 2009Dismissed
Sri Sathya Sai Vidya Vihar Vs Sh. Rati Ram
Delhi High Court · (2009) 165 DLT 71 : (2009) 123 FLR 585 : (2010) 2 LLJ 249
Industrial Disputes (Central) Rules, 1957 — Rule 18Industrial Disputes Act, 1947 — Section 17B
High Courts02 Apr 2009Dismissed
Sh. Joel Swami Vs The Management of Ordinance Factory
Delhi High Court · (2009) 04 DEL CK 0247
Limitation Act, 1963 — Section 10
High Courts02 Apr 2009Dismissed
Sajjan Kumar Vs State
Delhi High Court · (2009) 04 DEL CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300
High Courts02 Apr 2009Dismissed
Sh. Gopal Kishan and Shri Sat Pal Vs Smt. Nirmala Devi (Since deceased) Through legal representatives. 1), Sh. Subhash Chand Dua, Mrs. Geeta Rani and Mrs. Kavita Rani
Delhi High Court · (2010) 7 RCR(Civil) 2688
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 11, 151, 35(2)
High Courts02 Apr 2009Dismissed
Municipal Corporation of Delhi and Another Vs B.D. Sharma
Delhi High Court · (2009) 04 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 27, 96Delhi Municipal Corporation Act, 1957 — Section 197, 198, 199, 313, 316
High Courts02 Apr 2009
News Line and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 5 ILR Delhi 516
Constitution of India, 1950 — Article 226
High Courts02 Apr 2009Dismissed
Online Hotel Reservations Pvt. Ltd. Vs Classic Citi Investment Pvt. Ltd.
Delhi High Court · (2010) 7 RCR(Civil) 2773
Arbitration and Conciliation Act, 1996 — Section 36, 9Specific Relief Act, 1963 — Section 14
High Courts02 Apr 2009Dismissed
Risal Singh and Others Vs Union of India (UOI)
Delhi High Court · (2009) 04 DEL CK 0121
Land Acquisition Act, 1894 — Section 18, 4, 54, 6
High Courts02 Apr 2009Dismissed
South India Shipping and Export Co. (SISECO) Vs Tribal Cooperative Mrkt. Dev. Fed. of India Ltd. (TRIFED)
Delhi High Court · (2009) 04 DEL CK 0113
High Courts02 Apr 2009Allowed
Nex Tenders (India) Private Limited Vs Ministry of Commerce and Industry and Others
Delhi High Court · (2010) 7 RCR(Civil) 131
High Courts02 Apr 2009Dismissed
Yogesh Kumar Vs State
Delhi High Court · (2009) 158 DLT 16 : (2010) 6 RCR(Criminal) 3079